High CourtsSingle Bench(2026) 08 DEL CK 4531

Indian Polo Association vs Union Of India Through Ministry Of Housign Finance And Urban Land Developmetn Office

Delhi High Court · Decided on 10 August 2026

HON’BLE JUDGES
Om Prakash Shukla, J
CASE NUMBER
ARB.P. 921/2026

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Judgment

4 paragraphs · 82 words
1.

Learned Senior Counsel appearing for the Petitioner submits that the Petitioner has made a representation dated 07.08.2026 before the Ministry of Housing and Urban Affairs, Government of India.

2.

At the outset, learned Senior Counsel appearing for the Petitioner seeks leave to withdraw the present petition to pursue the aforesaid representation, to which learned ASG has no objections thereto.

3.

Leave and liberty, as prayed for, is granted.

4.

In view of the above, the present petition is dismissed as withdrawn.