High Courts07 Aug 2026

XXXXXXXXXXX Vs State Of NCT Of Delhi & Ors

Delhi High Court · 2023 INSC 894

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482, 161, 164, 125Indian Penal Code, 1860-Sections 498A/406/377/509/34, 377/323/498A/406/509/34, 323, 509
High Courts07 Aug 2026

Santosh Saini & Ors. Vs Smt Sarita & Ors.

Delhi High Court · (2026) 08 DEL CK 4268

Delhi Rent Control Act, 1958-Section 25-B(8), 25B(8), 25-B(5), 25B, 2(l), 14(1)(e), 14(1)(f), 14(1)(g), 14(1)(j), 44Code of Civil Procedure, 1908-Section 115, 151Constitution of India-Article 227