High Courts07 Aug 2026Allowed
Ankur Rawat & Anr. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 08 DEL CK 3850
BNS-Section 115(2)/126(2)/351(2)/3(5)
COURT ARCHIVE
Delhi High Court judgments
1,14,574 judgments · page 52 of 5,729
High Courts07 Aug 2026Allowed
Sagar @ Golu Vs The State (Govt. Of Nct, Delhi)
Delhi High Court · (2026) 08 DEL CK 3833
IPC-Section 302/120B/34, 302Arms Act-Section 25/27
High Courts07 Aug 2026Dismissed
Esteve Pharamaceuticals S.A. Vs Controller Of Patents And Designs
Delhi High Court · (2026) 08 DEL CK 4074
Patents Act, 1970-Section 117A, 2(1)(ja), 3(d), 3(e), 10(4), 2(1)(j)
High Courts07 Aug 2026Disposed Of
Rajender Singh & Ors. Vs The Labour Commissioner Delhi & Ors.
Delhi High Court · (2026) 08 DEL CK 4085
High Courts06 Aug 2026
Manoj Kumar Vs Delhi Building And Other Construction Workers Welfare Board & Ors.
Delhi High Court · (2026) 08 DEL CK 4385
Constitution of India-Article 226, 311Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996-Section 19Central Civil Services (Temporary Service) Rules, 1965-Rule 5(1)
High Courts06 Aug 2026
Union Of India Vs M/S Goodrich Foodtech Ltd
Delhi High Court · (2026) 08 DEL CK 4387
Arbitration and Conciliation Act, 1996-Section 34, 12(5), 4, 7, 12(4), 13(2), 16(2), 14, 15, 18, 31(7), 34(2)(b), 36, 12, Seventh ScheduleMSME Act, 2006Indian Contract Act, 1872-Section 9
High Courts06 Aug 2026
Awadesh Krishna Vs National Seeds Corporation Ltd.
Delhi High Court · (2026) 08 DEL CK 4388
National Seeds Corporation Employees' Conduct, Discipline and Appeal Rules, 2013-Rule 39, 39(3), 39(10) to (12), 40Constitution of India-Article 226
High Courts06 Aug 2026
Ajay Kumar I & Ors. Vs Lok Sabha Secretariat & Anr.
Delhi High Court · 2025 INSC 259
Central Civil Services (Pension) Rules, 1972-Rule 13Constitution of India-Article 14, 98, 122Lok Sabha Secretariat (Recruitment and Conditions of Service) Rules, 1955-Rule 8, 9
High Courts06 Aug 2026
Court On Its Own Motion Vs State
Delhi High Court · (2026) 08 DEL CK 4412
Code of Criminal Procedure, 1973-Section 395, 482, 197, 190, 319, 203Indian Penal Code, 1860-Sections 161 to 165A, 161, 164, 165, 19, 21Prevention of Corruption Act, 1947-Section 5, 5(2), 5(3), 6
High Courts06 Aug 2026Disposed Of
M/s KK Engineering Works & Anr. Vs Umapati
Delhi High Court · (2026) 08 DEL CK 4440
Industrial Disputes Act, 1947-Section 25FConstitution of India-Article 226/227
High Courts06 Aug 2026
M/S PDG Tyres India Pvt Ltd. Vs M/S Wheels Decor
Delhi High Court · (2026) 08 DEL CK 4446
High Courts06 Aug 2026
M/S Balaji Hotel Boarding And Lodging Vs Indian Railway Catering And Tourism Corporation Limited
Delhi High Court · (2026) 08 DEL CK 4459
Arbitration and Conciliation Act, 1996-Section 9
High Courts06 Aug 2026
Davinder Kaur Vs Kulwant Singh
Delhi High Court · (2026) 08 DEL CK 4491
Family Courts Act, 1984-Section 19, 14Hindu Marriage Act, 1955-Section 28, 13(1)(ia), 23(1)(b), 25Evidence Act
High Courts06 Aug 2026
The Govt. Of NCT Of Delhi & Anr. Vs Anil Kumar & Ors.
Delhi High Court · (2026) 08 DEL CK 4497
High Courts06 Aug 2026
M/s. Max-Hes JV Vs M/s. Rail Vikas Nigam Limited & Anr.
Delhi High Court · (2026) 08 DEL CK 4537
Code of Civil Procedure, 1908-Order XXIII Rule 3
High Courts06 Aug 2026
Moneywise Financial Services Pvt Ltd Vs Mr Satyaveer Singh Proprietor Of Garima Logistics & Anr
Delhi High Court · (2026) 08 DEL CK 4538
the Act-Section 11, 11(6), 12(2)
High Courts06 Aug 2026
Tarun Kumar & Ors. Vs Union Of India & Ors.
Delhi High Court · (2026) 08 DEL CK 4289
High Courts06 Aug 2026
Dr Chayan Jain Vs Director, MCD & Ors.
Delhi High Court · (2026) 08 DEL CK 4291
Central Civil Services (Leave) Rules, 1972-Rule 32, 32(1)(b), 50, 51, 53(4)
High Courts06 Aug 2026
Ahsan Ur-Rab & Anr. Vs Mohd Rafi
Delhi High Court · (2026) 08 DEL CK 4271
Delhi Rent Control Act, 1958-Section 25-B(8), 25-B(9), 14(1)(e)Indian Evidence Act-Section 116Constitution of India-Article 226
High Courts06 Aug 2026
Om Prakash & Ors. Vs Mahendri & Ors.
Delhi High Court · (2026) 08 DEL CK 4273
Delhi Rent Control Act, 1958-Section 25B(8), 25B, Clause VI of sub Section (2) of Section 10