High Courts06 Aug 2026Dismissed
Smt Kavita Nigam Vs Sh Ashok Nigam Anr
Delhi High Court · 2026:DHC:6802
Code of Civil Procedure, 1908-Section 96-Order XII Rule 6Protection of Women from Domestic Violence Act, 2005-Section 2(s), 17, 19
COURT ARCHIVE
Delhi High Court judgments
1,14,574 judgments · page 54 of 5,729
High Courts06 Aug 2026Allowed
Hoti Lal & Anr. Vs Union of India
Delhi High Court · 2026:DHC:6386
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 123(c), 124-A
High Courts06 Aug 2026Dismissed
M/s K.K. Engineering Works Vs Umapati
Delhi High Court · (2026) 08 DEL CK 0787
Industrial Disputes Act, 1947-Section 25FConstitution of India-Article 226Constitution of India-Article 227
High Courts06 Aug 2026Allowed
Hoti Lal & Anr. Vs Union Of India
Delhi High Court · 2026:DHC:6386
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 123, 124-A
High Courts06 Aug 2026Dismissed
M/S KK Engineering Works Vs Umapati; M/S Vijay Pump Sales And Services Vs Umapati
Delhi High Court · 2026:DHC:6583
Industrial Disputes Act, 1947-Section 25FConstitution of India-Article 226, 227
High Courts06 Aug 2026Disposed of
Lavanya Deswal Vs Joint Admission Committee Delhi & Anr.
Delhi High Court · (2026) 08 DEL CK 0727
Constitution of India-Article 226Code of Civil Procedure, 1908-Order I Rule 10(2), Section 151
High Courts06 Aug 2026Disposed of
Lavanya Deswal Vs Joint Admission Committee Delhi & Anr.
Delhi High Court · (2026) 08 DEL CK 0726
Code of Civil Procedure, 1908-Order I Rule 10(2), Section 151Constitution of India-Article 226, Article 41
High Courts06 Aug 2026Dismissed
Dr Chayan Jain Vs Director, MCD & Ors.
Delhi High Court · (2026) 08 DEL CK 0725
Central Civil Services (Leave) Rules, 1972-Rule 32, 50, 51, 53
High Courts06 Aug 2026Dismissed
Delhi Transport Corporation Vs Ms. Sahab Kaur & Anr.
Delhi High Court · 2026:DHC:6445
Industrial Disputes Act, 1947-Section 11AConstitution of India-Article 226
High Courts06 Aug 2026Dismissed
M/S Indian Printing Works Vs Ratan Kashyap
Delhi High Court · (2026) 08 DEL CK 0719
High Courts06 Aug 2026Allowed
Dharmendra Hansraj Kotak & Ors. Vs State of Delhi & Anr.
Delhi High Court · 2026:DHC:6343
Food Safety and Standards Act, 2006-Section 20, 26, 27, 30(2)(e), 43, 46(4), 59, 98Code of Criminal Procedure, 1973-Section 482
High Courts06 Aug 2026Dismissed
Tarun Kumar & Ors. Vs Union of India & Ors.
Delhi High Court · (2026) 08 DEL CK 0716
High Courts06 Aug 2026
Suraj Bhan and Anr Vs Land Acqusition Collector (SW) and Ors
Delhi High Court · 2026:DHC:6405-DB
High Courts06 Aug 2026Dismissed
M/S KK Engineering Works Vs Umapati
Delhi High Court · (2026) 08 DEL CK 0720
Industrial Disputes Act, 1947-Section 25FConstitution of India-Article 226, 227
High Courts06 Aug 2026Allowed
Dharmendra Hansraj Kotak & Ors. Vs State of Delhi & Anr.
Delhi High Court · (2026) 08 DEL CK 0708
Food Safety and Standards Act, 2006-Section 20, 26, 27, 30(2)(e), 43, 46(4), 59, 98Code of Criminal Procedure, 1973-Section 482
High Courts06 Aug 2026
Suraj Bhan And Anr Vs Land Acqusition Collector (SW) And Ors
Delhi High Court · (2026) 08 DEL CK 0707
High Courts06 Aug 2026Partially allowed
A.I.I.M.S. Vs Mohd. Rafiq & Ors.
Delhi High Court · 2026:DHC:6366
Constitution of India-Article 226Industrial Disputes Act, 1947-Section 2(s), Section 10, Section 11ACode of Civil Procedure, 1908-Section 80
High Courts06 Aug 2026Dismissed
Kouame Faustin Kouman Vs Customs
Delhi High Court · 2026:DHC:6377
Narcotic Drugs and Psychotropic Substances Act, 1985-Section 8, 21, 23, 28, 37
High Courts06 Aug 2026Dismissed
Manoj Kumar Jha Vs State Govt Of NCT Of Delhi
Delhi High Court · 2026:DHC:6376
Bharatiya Nyaya Sanhita, 2023-Section 204, 337, 340(2)
High Courts06 Aug 2026Allowed
Dharmendra Hansraj Kotak & Ors. Vs State Of Delhi & Anr.
Delhi High Court · 2026:DHC:6343
Food Safety and Standards Act, 2006-Section 20, 26, 27, 30(2)(e), 43, 46(4), 59, 98Code of Criminal Procedure, 1973-Section 482