High Courts05 Aug 2026
Syndicate Bank Vs B.K. Arora
Delhi High Court · (2026) 08 DEL CK 4499
Constitution of India-Articles 226, 227Industrial Disputes Act, 1947-Section 11-A, 17-BCode of Criminal Procedure-Section 173
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Delhi High Court judgments
1,14,574 judgments · page 56 of 5,729
High Courts05 Aug 2026
New Delhi Municipal Council Vs Rahul Kumar
Delhi High Court · (2026) 08 DEL CK 4524
Central Civil Services (Temporary Service) Rules, 1965-Rule 5(1)(a), 5(1), 5
High Courts05 Aug 2026
Kashish Kathuria Vs Encore Asset Reconstruction Company Pvt Ltd. & Ors.
Delhi High Court · (2026) 08 DEL CK 4509
Arbitration and Conciliation Act, 1996-Section 17
High Courts05 Aug 2026
Vishal Steels Vs Cinda Engineering And Construction Pvt. Ltd
Delhi High Court · (2026) 08 DEL CK 4510
Arbitration and Conciliation Act, 1996-Section 73 and 74
High Courts05 Aug 2026
Encore Asset Recostruction Company Pvt Ltd Vs Mr Anil Kathuria & Ors.
Delhi High Court · (2026) 08 DEL CK 4511
Arbitration and Conciliation Act, 1996-Section 11(6), 11, 21, 12(2)Recovery of Debts Due to Banks and Financial Institutions Act, 1993
High Courts05 Aug 2026
M/S Rijin Electronics Private Limited Vs Mrs Khushboo Garg
Delhi High Court · (2026) 08 DEL CK 4512
Arbitration and Conciliation Act, 1996-Section 11(6), 11, 12(2)
High Courts05 Aug 2026
Southern Alloys Foundries Pvt. Ltd. Vs Union Of India
Delhi High Court · (2026) 08 DEL CK 4513
Arbitration and Conciliation Act, 1996-Section 11, 11(6), 21, 43, 43(4), 12(2)Limitation Act, 1963
High Courts05 Aug 2026
Vantage Integrated Securities Solution Pvt Ltd Vs Spark Technologies Pvt Ltd
Delhi High Court · (2026) 08 DEL CK 4259
Arbitration and Conciliation Act, 1996-Section 34, 37Micro, Small and Medium Enterprises Development Act, 2006-Section 18(3)Indian Contract Act, 1872-Sections 55, 73 and 74
High Courts05 Aug 2026
Oguljeren Derchiyeva Vs Union Of India
Delhi High Court · (2026) 08 DEL CK 4261
Customs Act, 1962-Section 2(33), 28(2), 77, 80, 108, 111(d), 111(i), 111(j), 111(l), 111(m), 112, 114A, 114AA, 115(2), 125, 129DDConstitution of India-Article 226
High Courts05 Aug 2026Dismissed
M/S Wizard Digitek Computers Pvt. Ltd Vs Union Of India & Ors.
Delhi High Court · (2026) 08 DEL CK 4262
Central Goods and Services Tax Act, 2017-Section 107, 74, 65Bharatiya Sakshya Adhiniyam, 2023-Section 63Constitution of India-Article 226
High Courts05 Aug 2026Disposed Of
Shub Conductors LLP & Ors. Vs Joint Commissioner Central Tax GST Delhi East Delhi & Ors.
Delhi High Court · (2026) 08 DEL CK 4263
Constitution of India-Article 226, 227Central Goods and Services Tax Act, 2017-Section 107, 74, 73, 6(2)(b), 67(7)State Goods and Services Tax Act
High Courts05 Aug 2026Dismissed
M/S Bhagwati Electronics Vs Union Of India & Ors.
Delhi High Court · (2026) 08 DEL CK 4264
Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 74, 107, 75(4)Bharatiya Sakshya Adhiniyam, 2023-Section 63
High Courts05 Aug 2026
Nitin Kumar Sharma Vs Netaji Subhas University Of Technology (NSIT)
Delhi High Court · (2026) 08 DEL CK 4231
Arbitration and Conciliation Act, 1996-Section 34, 37Commercial Courts Act, 2015-Section 13
High Courts05 Aug 2026
Gourav Tiwari & Ors. Vs Union Of India & Ors.
Delhi High Court · (2026) 08 DEL CK 4221
NYKS RulesMera Yuva Bharat Recruitment Rules, 2026Right to Information Act, 2005
High Courts05 Aug 2026
Masihi Sahitya Sanstha Vs Absterge Real Estate Pvt. Ltd.
Delhi High Court · (2026) 08 DEL CK 4219
Delhi Rent Control Act, 1958-Section 25B(8), 25B, 25-B(8), 25-B, 14(1)(e)
High Courts05 Aug 2026
Riyaz Ahmed @ Raju Vs Rajender
Delhi High Court · (2026) 08 DEL CK 4220
Code of Civil Procedure, 1908-Section 151Delhi Rent Control Act, 1958-Section 25B(8), 25B, 14(1)(e)
High Courts05 Aug 2026
Prajna Insuretech Pvt Ltd & Ors. Vs Payvortie India OPC Pvt Ltd
Delhi High Court · (2026) 08 DEL CK 4238
Code of Civil Procedure, 1908-Order VIII Rule 1, XIII A, XI Rule 4(5), VIII Rule 10Commercial Courts Act, 2015-Order XI Rule 1Right to Information Act, 2005
High Courts05 Aug 2026Partly Allowed
Firoz @ Sagar Vs State
Delhi High Court · (2026) 08 DEL CK 4211
Indian Penal Code, 1860-Section 302, 34, 395, 511, 304 Part-IIArms Act, 1959-Section 25, 27Code of Criminal Procedure, 1973-Section 161, 162, 164, 313, 437-A
High Courts05 Aug 2026
Amit Kumar @ Amit Goel Vs M/s Intec Capital Ltd.
Delhi High Court · (2026) 08 DEL CK 4296
Payment and Settlement Systems Act, 2007-Section 25Negotiable Instruments Act, 1881-Chapter XVII, Section 138Cr.P.C.-Section 251, 482
High Courts05 Aug 2026Allowed
Md. Owais Jameel & Ors. Vs The State Govt Of NCT Of Delhi & Anr
Delhi High Court · (2026) 08 DEL CK 4284
IPC-Sections 498A/406/34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528