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Delhi High Court judgments

1,14,574 judgments · page 53 of 5,729

High Courts06 Aug 2026Dismissed

Kapil Kabra Vs Meenakshi Kabra

Delhi High Court · (2026) 08 DEL CK 4276

Constitution of India-Article 227Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, Section 151, 2(2), 43 Rule 1, 37, 12 Rule 6, 92, 10, 80Family Courts Act, 1984-Section 19, 19(1), 7
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High Courts06 Aug 2026

Neetu Vs State Of Nct Of Delhi & Ors.

Delhi High Court · (2026) 08 DEL CK 4303

Indian Penal Code-Section 376, 354(A), 354, 354(B), 506Protection of Children from Sexual Offence Act (POCSO), 2012-Section 6CrPC-Section 482
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High Courts06 Aug 2026Dismissed

Jagdev Chawla Vs Kamal Jain

Delhi High Court · 2026:DHC:6378

Code of Civil Procedure, 1908-Section 96, Section 2(12), Order XI Rule 14, Order XVI Rule 1A, Order XVIII Rule 17, Order XLI Rule 1Delhi Rent Control Act, 1958Indian Evidence Act, 1872-Section 73
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High Courts06 Aug 2026Dismissed

Padam Chand Jain & Anr Vs Arun Jain

Delhi High Court · 2026:DHC:6361

Code of Civil Procedure, 1908-Section 96, Order VII Rule 11, Order XII Rule 6Transfer of Property Act, 1882-Section 122, 123, 126Indian Evidence Act, 1872-Section 91, 92, 94
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High Courts06 Aug 2026Disposed of

Court On Its Own Motion Vs State

Delhi High Court · 2026:DHC:6342-DB

Code of Criminal Procedure, 1973-Section 395, Section 482, Section 190, Section 197, Section 203, Section 319Prevention of Corruption Act, 1947-Section 6Prevention of Corruption Act, 1988-Section 7, Section 10, Section 11, Section 13, Section 15, Section 19
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High Courts06 Aug 2026Dismissed

Smt Kavita Nigam Vs Sh Ashok Nigam & Anr

Delhi High Court · 2026:DHC:6802

Code of Civil Procedure, 1908-Section 96, 151, Order XII Rule 6, Order VII Rule 11, Section 47Protection of Women from Domestic Violence Act, 2005-Section 2(s), 12, 17, 19Maintenance and Welfare of Parents and Senior Citizens Act, 2007
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