High Courts05 Aug 1986
Maluk Singh and Another Vs Rattan Kaur and Others
Punjab And Haryana At Chandigarh · (1987) 1 ACC 88 : (1988) ACJ 149
Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,945 of 4,611
High Courts05 Aug 1986Allowed
Shamsher Singh Vs The Commissioner, Jullundur Division, Jullundur and Others
Punjab And Haryana At Chandigarh · AIR 1989 P&H 51 : (1987) 2 ILR (P&H) 177
Constitution of India, 1950 — Article 226Punjab Land Revenue Act, 1887 — Section 3(8)
High Courts05 Aug 1986
Rattan Singh and others Vs Financial Commissioner, Haryana
Punjab And Haryana At Chandigarh · (1986) PLJ 531 : (1986) RRR 221
High Courts05 Aug 1986
Jit Singh Vs Surjit Kaur and others
Punjab And Haryana At Chandigarh · (1986) 08 P&H CK 0026
High Courts04 Aug 1986Allowed
Kishan Singh and another Vs Union of India (UOI) and others
Punjab And Haryana At Chandigarh · (1986) 08 P&H CK 0063
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts04 Aug 1986
Balbir Singh Vs Surjit Singh
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 151
High Courts04 Aug 1986
H.S.Grover, Accounts Officer Vs Rajinder Singh
Punjab And Haryana At Chandigarh · (1986) 08 P&H CK 0027
High Courts04 Aug 1986
Rinoo Sehgal & others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1986) 08 P&H CK 0025
High Courts31 Jul 1986
Gram Panchayat Sabha Devidasspura Vs State of Haryana
Punjab And Haryana At Chandigarh · (1986) 2 CurLJ 596 : (1986) PLJ 645 : (1986) RRR 36
High Courts31 Jul 1986
B.S.Sandhu Vs Rajinder Singh
Punjab And Haryana At Chandigarh · (1986) 07 P&H CK 0050
High Courts31 Jul 1986
Kusum Bhardwaj and Others Vs Baldev Singh and Others
Punjab And Haryana At Chandigarh · (1987) 1 ACC 572
High Courts30 Jul 1986Allowed
Smt. Sodhan Vs Faquir Singh and another
Punjab And Haryana At Chandigarh · (1987) 2 ILR (P&H) 175
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts30 Jul 1986Dismissed
Bihari Lal Rattan Chand Printing Mills and others Vs Punjab State
Punjab And Haryana At Chandigarh · (1986) 07 P&H CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts30 Jul 1986Allowed
Sodhan Vs Faquir Singh and Another
Punjab And Haryana At Chandigarh · (1987) 2 ILR (P&H) 175
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts30 Jul 1986
Madan Lal Vs Meena
Punjab And Haryana At Chandigarh · AIR 1988 P&H 31 : (1987) 2 ILR (P&H) 102 : (1986) 90 PLR 601
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Hindu Marriage Act, 1955 — Section 21, 24
High Courts30 Jul 1986
Jarnail Singh Vs Mota Singh and others
Punjab And Haryana At Chandigarh · (1986) PLJ 690 : (1986) RRR 63
High Courts30 Jul 1986Dismissed
Sarla Sharma Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1987) 2 ILR (P&H) 148
Constitution of India, 1950 — Article 14Punjab Civil Services Rules — Rule 3.26, 5.32(A)
High Courts29 Jul 1986Dismissed
State of Haryana Vs Ram Singh
Punjab And Haryana At Chandigarh · (1987) 66 STC 62
High Courts29 Jul 1986
Jagjtt Singh, Deputy Supdt. of Police Vs Dalip Singh Gill and Others
Punjab And Haryana At Chandigarh · (1986) 07 P&H CK 0080
Penal Code, 1860 (IPC) — Section 148, 149
High Courts29 Jul 1986
Krishan Lal and Others Vs Tek Chand and Others
Punjab And Haryana At Chandigarh · AIR 1987 P&H 197 : (1987) 2 ILR (P&H) 85
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)Specific Relief Act, 1963 — Section 19