High Courts29 Jul 1986
Ram Krishan Vs Ratti Ram .
Punjab And Haryana At Chandigarh · (1986) PLJ 701 : (1986) RRR 569
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,946 of 4,611
High Courts29 Jul 1986
Mehma Singh (deceased) by His L. Rs. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1986) PLJ 660 : (1986) RRR 45
High Courts29 Jul 1986Allowed
Kissan Machines Stores (P) Ltd. Patiala and another Vs Shri Bhawneshwar Dayal
Punjab And Haryana At Chandigarh · (1986) RCR(Rent) 143
East Punjab Urban Rent Restriction Act, 1949 — Section 13(A)
High Courts28 Jul 1986Allowed
Kamlesh Vs Chamel Singh
Punjab And Haryana At Chandigarh · (1986) 07 P&H CK 0100
Hindu Marriage Act, 1955 — Section 13(2)
High Courts28 Jul 1986
Kashmir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 07 P&H CK 0076
High Courts28 Jul 1986
Pirthi Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1986) PLJ 620 : (1986) RRR 25
High Courts28 Jul 1986Allowed
Madan Lal and others Vs Kundan Lal and others
Punjab And Haryana At Chandigarh · (1986) 07 P&H CK 0022
High Courts25 Jul 1986Dismissed
Harbans Singh Vs Teja Singh and Others
Punjab And Haryana At Chandigarh · (1986) 90 PLR 323 : (1987) ShimLC 89
High Courts25 Jul 1986
Naranjan Singh S/o Nand Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1986) 07 P&H CK 0039
High Courts25 Jul 1986
Zora Singh, S/o Kaka Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 07 P&H CK 0038
High Courts25 Jul 1986
The Himachal Roadways Transport Corporation Vs Sarwani Devi and Others
Punjab And Haryana At Chandigarh · (1987) 1 ACC 322
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts24 Jul 1986Dismissed
The State of Haryana Vs Rameshwar
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 216
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 7
High Courts24 Jul 1986
State of Haryana Vs Bhagwan Dass
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 214
High Courts24 Jul 1986
Mangal Singh and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 07 P&H CK 0041
High Courts24 Jul 1986
Harnam Kaur and others . Vs Malkiat Singh others .
Punjab And Haryana At Chandigarh · (1986) PLJ 687 : (1986) RRR 61
High Courts24 Jul 1986
Ram Krishan Dass Vs Rameshwar Dass and Another
Punjab And Haryana At Chandigarh · (1988) CriLJ 291 : (1986) 2 RCR(Criminal) 382
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 146, 482
High Courts24 Jul 1986Allowed
Dr. Ranbir Singh and others Vs Gurmukh Singh and another
Punjab And Haryana At Chandigarh · (1986) 07 P&H CK 0011
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 9
High Courts23 Jul 1986
Ishwar Singh (Dr.) Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1986) ILR (P&H) 433 : (1986) PLJ 555 : (1987) RRR 318
High Courts23 Jul 1986
Mal Singh S/o Bhag Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1986) 07 P&H CK 0037
High Courts23 Jul 1986
Harbans Singh and Another Vs Makhan Lal and Others
Punjab And Haryana At Chandigarh · (1988) 2 ACC 251 : (1986) 90 PLR 440