High Courts15 Jul 1986Dismissed
Jagdish Prasad Vs Mehar Chand and others
Punjab And Haryana At Chandigarh · (1986) 2 RCR(Rent) 322
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,948 of 4,611
High Courts15 Jul 1986
Joginder Singh Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1986) 07 P&H CK 0095
Representation of the People Act, 1951 — Section 100
High Courts15 Jul 1986
Kishan Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 154
High Courts15 Jul 1986
Gurtej Singh Vs Murti Devi and ors.
Punjab And Haryana At Chandigarh · (1987) PLJ 60 : (1987) RRR 454
High Courts15 Jul 1986
Kartar Singh Vs Gram Panchayat, Gidder Khera
Punjab And Haryana At Chandigarh · (1986) 2 CurLJ 643 : (1986) PLJ 617 : (1986) RRR 23
High Courts15 Jul 1986
Ludhiana Co-operative Marketing Society Ltd. Vs Dehlon Patti Wazira Co-operative Agricultural Service Society Ltd.Dehlon
Punjab And Haryana At Chandigarh · (1987) PLJ 328 : (1987) RRR 329
High Courts15 Jul 1986
Dilar Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1986) 07 P&H CK 0048
High Courts15 Jul 1986Dismissed
Rattan Singh Vs Pritam Singh
Punjab And Haryana At Chandigarh · (1986) 07 P&H CK 0028
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 9 Rule 13, 96
High Courts15 Jul 1986Allowed
Tek Chand Vs Naraini Devi and others
Punjab And Haryana At Chandigarh · (1986) 07 P&H CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts14 Jul 1986
Nishat and Malwa Bus Private Limited and Another Vs Inder Kaur and Others
Punjab And Haryana At Chandigarh · (1987) 1 ACC 74 : (1987) ACJ 1001 : (1986) 90 PLR 638
Motor Vehicles Act, 1939 — Section 95
High Courts14 Jul 1986
Jagadhri Electric Supply and Industrial Co. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1986) 57 CTR 258 : (1987) 166 ITR 143
Income Tax Act, 1961 — Section 182(1), 183, 184, 263Partnership Act, 1932 — Section 30(3)
High Courts14 Jul 1986
Harchand Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 2 AICLR 216 : (1987) 1 RCR(Criminal) 199
High Courts14 Jul 1986
Parkash Chander Vs Parmeshwari
Punjab And Haryana At Chandigarh · AIR 1987 P&H 37
Evidence Act, 1872 — Section 108Hindu Marriage Act, 1955 — Section 11, 5, 9
High Courts14 Jul 1986
Nihal Singh and others Vs Union of India and another
Punjab And Haryana At Chandigarh · (1986) PLJ 649 : (1986) RRR 38
High Courts14 Jul 1986Allowed
Ram Lal Arora Vs Dr. P.S. Rawat and another
Punjab And Haryana At Chandigarh · (1986) 2 RCR(Rent) 592
High Courts14 Jul 1986Allowed
Smt. Shanti Devi and another Vs The Amrit Banaspati Co. Ltd. and another
Punjab And Haryana At Chandigarh · (1986) 2 RCR(Rent) 598
High Courts14 Jul 1986
Baldev Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1986) 07 P&H CK 0003
Land Acquisition Act, 1894 — Section 18
High Courts14 Jul 1986
Naranjan Singh Vs Lehna Singh
Punjab And Haryana At Chandigarh · (1986) ILR (P&H) 356 : (1986) PLJ 520 : (1986) RRR 202
High Courts11 Jul 1986
Gurnam Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 2 AICLR 217 : (1987) 1 RCR(Criminal) 90
High Courts11 Jul 1986
Pat Ram Vs Gram Sabha Digrota and others
Punjab And Haryana At Chandigarh · (1986) PLJ 679 : (1986) RRR 55