High Courts11 Jul 1986
Chanan Singh Vs Balkar Singh
Punjab And Haryana At Chandigarh · (1986) ILR (P&H) 413 : (1986) PLJ 664 : (1986) RRR 47
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,949 of 4,611
High Courts11 Jul 1986
Jeet Singh and others Vs Gurnam Singh and others
Punjab And Haryana At Chandigarh · (1986) 07 P&H CK 0049
High Courts11 Jul 1986
Mahinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 235
High Courts11 Jul 1986Dismissed
M/s Bhiwani Packagnigs, New Delhi Vs Stepan Chemicals Limited
Punjab And Haryana At Chandigarh · (1986) 07 P&H CK 0024
Companies Act, 1956 — Section 434
High Courts11 Jul 1986Dismissed
Bawa Ram Nath Singh Vs Babu Ram (deceased) and Mohan Lal (deceased) and Others
Punjab And Haryana At Chandigarh · (1986) 07 P&H CK 0010
Civil Procedure Code, 1908 (CPC) — Section 100Punjab Courts Act, 1918 — Section 41
High Courts11 Jul 1986
Mata Din Vs Sultan and others .
Punjab And Haryana At Chandigarh · (1986) PLJ 696 : (1986) RRR 68
High Courts10 Jul 1986
Devi Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1986) 07 P&H CK 0075
High Courts10 Jul 1986
R.P.Mittal and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 2 AICLR 290 : (1986) 2 CurLJ 262
High Courts10 Jul 1986
Mohri Devi W/o Lt.Col.Pridan Ram and others. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1986) 07 P&H CK 0035
High Courts10 Jul 1986
Fauji Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) CriLJ 297 : (1986) 90 PLR 275 : (1986) 2 RCR(Criminal) 290
Criminal Procedure Code, 1973 (CrPC) — Section 29Evidence Act, 1872 — Section 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 82
High Courts10 Jul 1986Allowed
Kartar Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1987) 2 ILR (P&H) 165
Haryana Municipal Act, 1973 — Section 203, 203(1), 203(2), 203(3), 204Punjab Municipal Act, 1911 — Section 3(18)Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 — Section 23, 23(2), 23(3), 24, 4
High Courts10 Jul 1986Dismissed
Labh Singh and others Vs Gram Panchayat/Gram Sabha Naulakha, Tehsil Sirhind
Punjab And Haryana At Chandigarh · (1986) 07 P&H CK 0015
Punjab Village Common Lands (Regulation) Act, 1961 — Section 11
High Courts09 Jul 1986
Pran Nath Kapur and Others Vs Secretary to Government, Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1988 P&H 48
Urban Land (Ceiling and Regulation) Act, 1976 — Section 2, 4, 4(9)
High Courts09 Jul 1986
Pandu Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 239 : (1987) 2 RCR(Criminal) 240
High Courts09 Jul 1986
Des Raj Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 2 AICLR 219 : (1987) 1 RCR(Criminal) 88
High Courts08 Jul 1986Allowed
Haryana Briquettes Industries Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1987) 2 ILR (P&H) 11 : (1986) 90 PLR 421 : (1987) 64 STC 330
Central Sales Tax Act, 1956 — Section 14
High Courts08 Jul 1986
Charanjit Bajaj Vs State of Haryana
Punjab And Haryana At Chandigarh · (1986) PLJ 601 : (1986) RRR 15
High Courts08 Jul 1986Dismissed
Saraswati Udyog Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1987) 65 STC 148
Central Sales Tax Act, 1956 — Section 5Constitution of India, 1950 — Article 14, 19, 226, 227, 246Punjab General Sales Tax Act, 1948 — Section 4B
High Courts08 Jul 1986Dismissed
Miss Palvi Jain Vs Mohinder Singh and others
Punjab And Haryana At Chandigarh · (1986) 07 P&H CK 0013
Motor Vehicles Act, 1988 — Section 110
High Courts08 Jul 1986Dismissed
Rajasthan State Transport Corporation Situated at Parivahan Marg, Jaipur Vs Bhajan Lal Bishnoi
Punjab And Haryana At Chandigarh · (1986) 07 P&H CK 0009
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17