High Courts06 Sept 1961Dismissed
The Hindustan Commercial Bank, Ltd. Vs Sohan Lal and Others
Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 735
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4, Order 34 Rule 6
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
94,664 judgments · page 4,611 of 4,734
High Courts06 Sept 1961Dismissed
Umrao Devi and Another Vs Ishar Singh and Others
Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 507
Delhi and Ajmer Rent Control Act, 1952 — Section 13(5)
High Courts06 Sept 1961Dismissed
The Hindustan Commercial Bank Ltd., Amritsar Vs Shri Sohan Lal and Others
Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 735
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
High Courts05 Sept 1961Dismissed
Aftab Ahmed Khan Vs The Instalment Supply, Private Ltd. and Others
Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 503
Arbitration Act, 1940 — Section 14, 28, 30, 31, 33
High Courts05 Sept 1961
Ram Chander Vs Chanderwati Radha Mohan
Punjab And Haryana At Chandigarh · AIR 1962 P&H 474 : (1962) 1 ILR (P&H) 498
Delhi and Ajmer Rent Control Act, 1952 — Section 13
High Courts05 Sept 1961
People Insurance Co. Ltd. Vs Sardar Sardul Singh Caveeshar
Punjab And Haryana At Chandigarh · AIR 1962 P&H 101 : (1962) 32 CompCas 125 : (1962) 1 ILR (P&H) 468
Banking Companies Act, 1949 — Section 45Companies Act, 1913 — Section 185Companies Act, 1956 — Section 240
High Courts31 Aug 1961Dismissed
Municipal Committee, Amritsar Vs Asa Nand
Punjab And Haryana At Chandigarh · (1961) 08 P&H CK 0036
Punjab Municipal Act, 1911 — Section 31(1)
High Courts31 Aug 1961
Municipal Committee, Sirsa Vs Kirpa Ram Shadi Ram
Punjab And Haryana At Chandigarh · AIR 1962 P&H 203 : (1962) 1 ILR (P&H) 338
Criminal Procedure Code, 1898 (CrPC) — Section 262, 265, 438Punjab Municipal Act, 1911 — Section 219
High Courts30 Aug 1961Dismissed
Smt. Kanso Devi Vs Kishan Chand and Others Kishan Chand and Others Vs Smt. Kanso Devi
Punjab And Haryana At Chandigarh · AIR 1963 P&H 229 : (1962) 1 ILR (P&H) 591
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2)
High Courts30 Aug 1961
South Asia Industries Private Ltd. Vs S.B. Sarup Singh and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 369
Arbitration Act, 1940 — Section 39Companies Act, 1956 — Section 202Delhi Rent Control Act, 1958 — Section 38
High Courts30 Aug 1961
Matchwel Electricals (India), Ltd. Vs Chief Commissioner and Others
Punjab And Haryana At Chandigarh · (1962) 1 LLJ 545
Constitution of India, 1950 — Article 225, 228Industrial Disputes Act, 1947 — Section 22, 23, 24, 25
High Courts30 Aug 1961
Mul Chand Vs The State
Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 323
Public Gambling (Punjab Amendment) Act, 1960 — Section 2, 4Public Gambling Act, 1867 — Section 13, 13A
High Courts30 Aug 1961
Nihal Chand Vs Government of India, New Delhi and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 556 : (1962) 1 ILR (P&H) 327
Constitution of India, 1950 — Article 226Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 4Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 19, 19
High Courts30 Aug 1961Dismissed
Narain Singh Vs The State
Punjab And Haryana At Chandigarh · (1961) 08 P&H CK 0001
Penal Code, 1860 (IPC) — Section 34
High Courts29 Aug 1961
First National Bank Ltd. Vs Industrial Oil Co. and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 170 : (1962) 32 CompCas 994 : (1962) 1 ILR (P&H) 315
Displaced Persons (Debts Adjustment) Act, 1951 — Section 13, 53Partnership Act, 1932 — Section 69, 69(1), 69(2), 69(3)Presidency Small Cause Courts Act, 1882 — Section 19
High Courts28 Aug 1961Dismissed
Ranjit Singh Vs The Union of India and Others
Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 579 : (1962) 64 PLR 44
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33
High Courts28 Aug 1961Dismissed
Ranjit Singh Vs The Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 579 : (1962) 64 PLR 44
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Constitution of India, 1950 — Article 226Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 24, 24(3), 33
High Courts28 Aug 1961Allowed
Hargudial Singh Dhian Singh Vs Des Raj Lachman and Others
Punjab And Haryana At Chandigarh · AIR 1963 P&H 25 : (1962) 1 ILR (P&H) 464
Limitation Act, 1908 — Article 132
High Courts24 Aug 1961Dismissed
Nathu and Others Vs Umra and Another
Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 455
Pepsu Occupancy Tenants (Vesting of Proprietary Rights) Act, 1954 — Section 3, 4, 5, 6, 6(2)
High Courts23 Aug 1961Dismissed
Municipal Committee Vs Chaman Lal
Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 451
Punjab Municipal Act, 1911 — Section 61, 61(1)