High Courts26 Jun 1948
Ramji Lal Vs Rex
Punjab And Haryana At Chandigarh · (1949) CriLJ 271
Government of India Act, 1935 — Section 10, 11, 12, 13, 14
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
94,664 judgments · page 4,734 of 4,734
High Courts03 May 1948
Bashir Ahmad Vs The Crown
Punjab And Haryana At Chandigarh · AIR 1951 P&H 57 : (1951) CriLJ 1041
Constitution of India, 1950 — Article 13, 3, 5Government of India Act, 1935 — Section 223Penal Code, 1860 (IPC) — Section 302
High Courts08 Feb 1933Dismissed
Gurdev Ram Vs Food Corporation of India and Others
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 481
Arbitration Act, 1940 — Section 20Limitation Act, 1908 — Article 181Limitation Act, 1963 — Article 137, 137, 181, 187, 4
High Courts20 Dec 1885
Piara Singh Vs Smt. Kaushalaya Devi Gera and Others
Punjab And Haryana At Chandigarh · (1885) 12 P&H CK 0001
Motor Vehicles Act, 1939 — Section 95