CourtKutchehry.com

COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

94,664 judgments · page 4,612 of 4,734

High Courts23 Aug 1961

Ram Chand Gupta Vs Wazir Chand

Punjab And Haryana At Chandigarh · AIR 1962 P&H 293

Civil Procedure Code, 1882 — Section 223, 224 , 228, 230Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 21 Rule 2(1), Order 21 Rule 2(2), Order 21 Rule 2(3), Order 21 Rule 3(3)Limitation Act, 1963 — Article 174
Read judgment
High Courts21 Aug 1961Dismissed

Amritsarin Mal Vs The State of Punjab

Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 187

Delhi and Ajmer Rent Control Act, 1952 — Section 3General Clauses Act, 1897 — Section 3(23)Transfer of Property Act, 1882 — Section 106
Read judgment
High Courts04 Aug 1961Dismissed

State Vs Mehro and others

Punjab And Haryana At Chandigarh · (1961) 08 P&H CK 0035

Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 8
Read judgment