High Courts23 May 1961

Maya Devi Vs Telu Musadi

Punjab And Haryana At Chandigarh · AIR 1962 P&H 44

Civil Procedure Code, 1908 (CPC) — Section 2(2), 47Punjab Security of Land Tenures Act, 1953 — Section 17
High Courts09 May 1961

Sardha Ram Bhola Nath Vs Paras Ram Mohan Lal

Punjab And Haryana At Chandigarh · AIR 1962 P&H 147 : (1962) 1 ILR (P&H) 58

Civil Procedure Code, 1908 (CPC) — Section 11, 47Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 29East Punjab Urban Rent Restriction Act, 1949 — Section 13(1)