High Courts23 Jul 1986Allowed
Smt. Bimla Devi Vs Boota Singh
Punjab And Haryana At Chandigarh · (1986) 07 P&H CK 0021
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 3
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,947 of 4,611
High Courts22 Jul 1986Allowed
Smt. Vidhya Vs Khushabi Ram and others
Punjab And Haryana At Chandigarh · (1986) 07 P&H CK 0099
Dowry Prohibition Act, 1961 — Section 4, 4B
High Courts22 Jul 1986Allowed
Mohinder Kaur and others Vs Sadhu Singh and others Miss Jayshree Thakur Vs Sadhu Singh and others
Punjab And Haryana At Chandigarh · (1986) 07 P&H CK 0084
Limitation Act, 1963 — Section 14
High Courts22 Jul 1986
Jaswant Singh Vs Tarsem Lal.
Punjab And Haryana At Chandigarh · (1986) PLJ 672 : (1986) RRR 51
High Courts22 Jul 1986
Mohant Dharam Das Chela Karam Parkash Vs Shiromani Gurdwara Parbandhak Committee, Amritsar
Punjab And Haryana At Chandigarh · AIR 1987 P&H 64 : (1987) 1 ILR (P&H) 194
Sikh Gurdwaras Act, 1925 — Section 12, 14, 7(1), 7(3), 7(4)
High Courts21 Jul 1986
Parshotam Singh Vs Babu Ram
Punjab And Haryana At Chandigarh · (1986) PLJ 570 : (1986) RRR 246
High Courts21 Jul 1986
Harbhajan Kaur Vs Pargan Singh
Punjab And Haryana At Chandigarh · (1987) 2 CurLJ 212 : (1987) PLJ 231 : (1987) RRR 134
High Courts21 Jul 1986
Santosh and Others Vs Vijay Kumar and Others
Punjab And Haryana At Chandigarh · (1987) 2 ACC 60
High Courts21 Jul 1986Dismissed
The Municipal Committee, Dhariwal Vs Gram Sabha, Village Rania and others
Punjab And Haryana At Chandigarh · (1986) 07 P&H CK 0006
Punjab Municipal Act, 1911 — Section 5(1), 5(3)
High Courts18 Jul 1986
Santokh Singh Vs Ajay Diwan and Others
Punjab And Haryana At Chandigarh · (1987) 1 ACC 214 : (1988) ACJ 617
High Courts17 Jul 1986
Daulat Ram (Deceased) represented by his Legal Representatives Vs Nand Kishore and ors.
Punjab And Haryana At Chandigarh · (1987) PLJ 113 : (1987) RRR 201
High Courts17 Jul 1986
Punjab State Vs Tarsem Singh
Punjab And Haryana At Chandigarh · (1986) 2 CurLJ 563 : (1986) ILR (P&H) 355 : (1986) PLJ 509 : (1986) RRR 190
High Courts17 Jul 1986
Punjab Pre-Stressed Concrete Works (P) Ltd., Chandigarh Vs Messers Punjab Con-Cast Steel Limited Ludhiana and another
Punjab And Haryana At Chandigarh · (1986) 07 P&H CK 0014
Arbitration Act, 1940 — Section 33
High Courts17 Jul 1986Dismissed
Tota Ram Vs Khtillu and others
Punjab And Haryana At Chandigarh · (1986) 07 P&H CK 0008
High Courts17 Jul 1986
Joginder Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 339 : (1986) 2 ILR (P&H) 351
High Courts16 Jul 1986Dismissed
M.L. Nohria, Branch Manager, National Insurance Company Ltd., Amritsar Vs The General Insurance Corporation of India and others
Punjab And Haryana At Chandigarh · (1986) 07 P&H CK 0097
Constitution of India, 1950 — Article 39(C)
High Courts16 Jul 1986Dismissed
Samitra Devi and another Vs Girdhari Lal and others
Punjab And Haryana At Chandigarh · (1987) ACJ 780
High Courts16 Jul 1986
Punjab State and others Vs Bachan Lal
Punjab And Haryana At Chandigarh · (1986) PLJ 586 : (1986) RRR 7
High Courts16 Jul 1986Dismissed
Samitra Devi and Others Vs Girdhari Lal and Others
Punjab And Haryana At Chandigarh · (1987) ACJ 780