High Courts18 Aug 1986Dismissed
Duni Chand Vs Ram Parkash and others
Punjab And Haryana At Chandigarh · (1986) 08 P&H CK 0003
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,944 of 4,611
High Courts14 Aug 1986
Commissioner of Income Tax Vs Mohinder Lal
Punjab And Haryana At Chandigarh · (1987) 1 ILR (P&H) 371 : (1987) 168 ITR 101
Income Tax Act, 1961 — Section 271(1), 274, 274(2)
High Courts14 Aug 1986
Sonepat Co-operative Sugar Mills Ltd. Vs Presiding Officer, Labour Court, Rohtak and Another
Punjab And Haryana At Chandigarh · AIR 1986 P&H 386 : (1986) 2 ILR (P&H) 497
Industrial Disputes Act, 1947 — Section 10(1), 25
High Courts14 Aug 1986Dismissed
Chanan Ram and others Vs Raj Kumar
Punjab And Haryana At Chandigarh · (1986) 08 P&H CK 0014
Limitation Act, 1963 — Section 5
High Courts13 Aug 1986
Sat Pal Bansal Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1987) 1 ILR (P&H) 105 : (1986) 162 ITR 582
High Courts12 Aug 1986Dismissed
Paryag Dass Rajgarhia Vs The Financial Commissioner Revenue. Haryana and others
Punjab And Haryana At Chandigarh · (1986) RCR(Rent) 434
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(6)
High Courts12 Aug 1986
Ranbir Singh Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 268
High Courts12 Aug 1986
Parma Nand Vs Ram Kala
Punjab And Haryana At Chandigarh · (1986) ILR (P&H) 358 : (1986) PLJ 685 : (1986) RRR 60
High Courts11 Aug 1986
Bir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 2 CurLJ 685 : (1987) 1 RCR(Criminal) 200
High Courts11 Aug 1986
Daya Krishan and Others Vs Maj. Sukh Dayal Sharma
Punjab And Haryana At Chandigarh · (1987) 1 ACC 3
High Courts08 Aug 1986
Geeta Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) PLJ 558 : (1986) RRR 240
High Courts08 Aug 1986Dismissed
Dalip Chand and others Vs Rajinder Singh and another
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 483 : (1986) RCR(Rent) 133 Supp
High Courts07 Aug 1986
V.S.Tiwari Vs Rattan Lal
Punjab And Haryana At Chandigarh · (1986) 08 P&H CK 0050
High Courts06 Aug 1986
B.M.L. Garg and Another Vs Union Territory
Punjab And Haryana At Chandigarh · (1987) CriLJ 507 : (1986) 90 PLR 417 : (1986) 2 RCR(Criminal) 278
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 13, 17
High Courts06 Aug 1986Allowed
Chattar Singh Vs Girdhari and others
Punjab And Haryana At Chandigarh · (1986) 08 P&H CK 0056
Punjab Land Revenue Act, 1887 — Section 44
High Courts06 Aug 1986
Piara Singh Vs Jagtar Singh and Another
Punjab And Haryana At Chandigarh · AIR 1987 P&H 93 : (1987) 13 ECC 259 : (1987) 2 ILR (P&H) 96 : (1987) 2 RCR(Criminal) 276 : (1987) 2 RCR(Rent) 223
Foreign Exchange Regulation Act, 1973 — Section 31(1)
High Courts06 Aug 1986
Ishwar Dass Vs The District Food and Supplies Department, Gurgaon
Punjab And Haryana At Chandigarh · AIR 1988 P&H 139 : (1988) 2 RCR(Rent) 31
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
High Courts06 Aug 1986
Jatinder Singh Pannu Vs Surjit Singh and anr.
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 578
High Courts06 Aug 1986Allowed
Bharti Devi Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1987) 2 ILR (P&H) 184
High Courts06 Aug 1986Dismissed
Dr. Bharti Devi Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1987) 2 ILR (P&H) 184