High Courts03 Sept 1986
Sohan Lal Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1986) PLJ 582 : (1987) RRR 634 : (1986) RRR 289
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,942 of 4,611
High Courts03 Sept 1986
Jagir Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1986) PLJ 668 : (1987) RRR 618
High Courts01 Sept 1986Dismissed
Dharam Chand and Others Vs Smt. Chander kala and Another
Punjab And Haryana At Chandigarh · (1986) 2 RCR(Rent) 561
High Courts01 Sept 1986
Wattan Singh and ors. Vs Harbans Singh
Punjab And Haryana At Chandigarh · (1986) 2 AICLR 363
High Courts01 Sept 1986
Tarlok Nath and ors. Vs Ram Sarup and anr.
Punjab And Haryana At Chandigarh · (1986) 2 AICLR 478
High Courts01 Sept 1986
Anil Nanda Vs State of U.T., Chandigarh
Punjab And Haryana At Chandigarh · (1986) 2 AICLR 409
High Courts01 Sept 1986Allowed
Kulwant Singh Bedi Vs Sukhdev Singh Sandhu
Punjab And Haryana At Chandigarh · (1986) 09 P&H CK 0012
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts29 Aug 1986
Tara Singh Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1986) 2 AICLR 382
High Courts29 Aug 1986
Babu Ram Vs Commissioner Patiala Division
Punjab And Haryana At Chandigarh · (1986) PLJ 669 : (1986) RRR 49
High Courts29 Aug 1986
Amar Singh Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1987) PLJ 3 : (1987) RRR 47
High Courts29 Aug 1986
Gulab Ram Subhash Chander and Others Vs Kharaitilal and Others
Punjab And Haryana At Chandigarh · AIR 1988 P&H 45 : (1987) 91 PLR 346
State Financial Corporations Act, 1951 — Section 20, 31, 48, 9
High Courts29 Aug 1986Dismissed
Shanti Parshad Sharma Vs National Insurance Company Limited and Others
Punjab And Haryana At Chandigarh · (1987) 2 ILR (P&H) 65 : (1986) 90 PLR 595
Motor Vehicles Act, 1939 — Section 103A
High Courts28 Aug 1986
Bank of India, Bombay Vs Yogeshwar Kant Wadhera and Others
Punjab And Haryana At Chandigarh · AIR 1987 P&H 176 : (1987) 2 ILR (P&H) 139
Contract Act, 1872 — Section 128, 139, 140, 141
High Courts28 Aug 1986
Commissioner of Income Tax Vs Income Tax Appellate Tribunal and Another
Punjab And Haryana At Chandigarh · (1987) 166 ITR 694
Income Tax Act, 1922 — Section 33(4), 66(1)Income Tax Act, 1961 — Section 256(1)
High Courts28 Aug 1986Dismissed
Ram Kishan Vs Santra Devi and Others
Punjab And Haryana At Chandigarh · (1987) 2 ILR (P&H) 55 : (1987) 2 RCR(Rent) 51
East Punjab Urban Rent Restriction Act, 1949 — Section 16Evidence Act, 1872 — Section 1, 3Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 16, 23
High Courts28 Aug 1986Dismissed
Manjit Singh Dhingra Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1987) 2 ILR (P&H) 61 : (1987) 2 RCR(Criminal) 115
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts27 Aug 1986
Jasbir Kaur and Others Vs Mohan Singh and Others
Punjab And Haryana At Chandigarh · (1987) 1 ACC 543 : (1986) 90 PLR 426
High Courts26 Aug 1986
Sanjiv Kumar Mohan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1986) 08 P&H CK 0046
High Courts26 Aug 1986Allowed
K.N. Chopra and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1987) 2 ILR (P&H) 41
Constitution of India, 1950 — Article 12, 14, 16, 226, 38
High Courts25 Aug 1986
Inder Dev Sharma Vs Punjab State
Punjab And Haryana At Chandigarh · (1986) ILR (P&H) 471 : (1986) PLJ 567 : (1986) RRR 245