High Courts09 Sept 1986Dismissed
Joginder Singh Vs Smt. Pushpa Rani and Others
Punjab And Haryana At Chandigarh · (1987) ACJ 788 : (1988) 64 CompCas 141
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,941 of 4,611
High Courts09 Sept 1986Dismissed
Bakhtawar Singh and another Vs Sada Kaur and another
Punjab And Haryana At Chandigarh · (1986) 09 P&H CK 0016
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts08 Sept 1986
Shiv Dutt Raj Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 2 AICLR 333
High Courts08 Sept 1986
Dharamvir and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 2 AICLR 368
High Courts08 Sept 1986
Pritam Singh Vs Rup Lal and others
Punjab And Haryana At Chandigarh · (1986) PLJ 583 : (1986) RRR 5
High Courts08 Sept 1986Allowed
Murat Singh Alias Murti Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1986) 09 P&H CK 0011
High Courts08 Sept 1986
Romesh Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) CriLJ 2087 : (1987) 91 PLR 115
Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 498A
High Courts06 Sept 1986Allowed
Union of India (UOI) Vs Mohinder Singh and Anr
Punjab And Haryana At Chandigarh · (1986) 10 ECC 301
Foreign Exchange Regulation Act, 1973 — Section 31
High Courts05 Sept 1986
Balbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 2 AICLR 529
High Courts05 Sept 1986
State of Punjab Vs Kabul Ram
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 225
High Courts05 Sept 1986
S.K. Engineering Works and Others Vs New Bank of India, Batala
Punjab And Haryana At Chandigarh · AIR 1987 P&H 90 : (1989) 65 CompCas 474
Civil Procedure Code Amendment Act, 1976 — Section 34Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
High Courts05 Sept 1986
S. Hardip Singh Sandhu Vs Tax Recovery Officer and Another
Punjab And Haryana At Chandigarh · (1987) 66 CTR 87 : (1987) 166 ITR 759
Income Tax Act, 1961 — Section 156, 179, 220(4), 222
High Courts05 Sept 1986Dismissed
Smt. Gian Devi and Another Vs Bachan Motor Financiers (Pvt.) Ltd.
Punjab And Haryana At Chandigarh · (1988) 64 CompCas 766 : (1987) 2 ILR (P&H) 189
Companies (Court) Rules, 1959 — Rule 147Companies Act, 1956 — Section 446, 446(2), 528
High Courts05 Sept 1986
Gurbachan Singh Vs Sant Singh
Punjab And Haryana At Chandigarh · (1988) CriLJ 99 : (1986) 2 RCR(Criminal) 563
Criminal Procedure Code, 1973 (CrPC) — Section 195, 468Penal Code, 1860 (IPC) — Section 465, 467
High Courts04 Sept 1986
Kahla Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1986) 2 AICLR 373 : (1986) 2 RCR(Criminal) 564
High Courts04 Sept 1986
Pawan Kumar and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 09 P&H CK 0046
High Courts04 Sept 1986
Bakhtawar Singh and Another Vs Sada Kaur and Another
Punjab And Haryana At Chandigarh · AIR 1988 P&H 131 : (1987) 2 ILR (P&H) 255
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 2, 10Limitation Act, 1963 — Section 14, 14(131), 14(3)
High Courts04 Sept 1986
Commissioner of Income Tax Vs Hindustan Wire Products Ltd.
Punjab And Haryana At Chandigarh · (1986) 57 CTR 328 : (1987) 166 ITR 758
Income Tax Act, 1961 — Section 256(2), 36, 36(1), 37
High Courts04 Sept 1986Allowed
LT. S.K. Ganguly Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) ACJ 920
Motor Vehicles Act, 1939 — Section 81
High Courts03 Sept 1986
State of Haryana Vs Babu Singh
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 117