High Courts25 Aug 1986
Manohar Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1986) PLJ 581 : (1986) RRR 5
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,943 of 4,611
High Courts25 Aug 1986
Sachdeva Rice Mills and Others Vs Raj Anand and Others
Punjab And Haryana At Chandigarh · (1987) ACJ 821 : AIR 1988 P&H 136 : (1986) 90 PLR 576
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 22
High Courts22 Aug 1986Allowed
Gurdial Singh and Others Vs Tara Wati and Others
Punjab And Haryana At Chandigarh · (1990) 68 CompCas 214
High Courts22 Aug 1986
Sham Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 2 AICLR 303
High Courts22 Aug 1986
Satpal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 2 AICLR 327
High Courts22 Aug 1986
Jodh Singh (deceased) Rep. By L.Rs. Vs Joginder Singh
Punjab And Haryana At Chandigarh · (1987) PLJ 6 : (1987) RRR 50
High Courts22 Aug 1986
Pritam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 195
High Courts22 Aug 1986
Commissioner of Income Tax Vs Himmat Ram Laxmi Narain
Punjab And Haryana At Chandigarh · (1987) 166 ITR 633
Income Tax Act, 1961 — Section 271(1)
High Courts20 Aug 1986Allowed
Punjab Financial Corporation Vs Rana Metal Industries and Another
Punjab And Haryana At Chandigarh · (1986) 08 P&H CK 0065
State Financial Corporations Act, 1951 — Section 31
High Courts20 Aug 1986Allowed
Siri Chand Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1987) 2 ILR (P&H) 32
Constitution of India, 1950 — Article 226Punjab Security of Land Tenures Act, 1953 — Section 14A, 9Punjab Tenancy Act, 1887 — Section 77(3)
High Courts20 Aug 1986
Sat Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1987) CriLJ 1333 : (1986) 2 RCR(Criminal) 430
Criminal Procedure Code, 1973 (CrPC) — Section 451, 482Penal Code, 1860 (IPC) — Section 411
High Courts20 Aug 1986
Punjab Financial Corporation Vs K.B. Industries and Another
Punjab And Haryana At Chandigarh · AIR 1988 P&H 50 : (1989) 66 CompCas 671
State Financial Corporations Act, 1951 — Section 31, 31(1), 32
High Courts20 Aug 1986Allowed
Ajmer Singh Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (1986) 10 ECC 147
Foreign Exchange Regulation Act, 1973 — Section 5(1)(a)
High Courts20 Aug 1986Dismissed
State of Punjab and Others Vs Surinder Kumar
Punjab And Haryana At Chandigarh · (1987) 2 ILR (P&H) 19
Constitution of India, 1950 — Article 311Police Act, 1861 — Section 7Punjab Police Rules, 1934 — Rule 16.2
High Courts20 Aug 1986Dismissed
Escorts Limited Vs Presiding Officer, Labour Courts and Others
Punjab And Haryana At Chandigarh · (1987) 2 ILR (P&H) 23
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11A
High Courts20 Aug 1986Dismissed
M/S Teja Singh Inder Singh Vs Union of India
Punjab And Haryana At Chandigarh · (1986) 08 P&H CK 0004
Arbitration Act, 1940 — Section 20
High Courts20 Aug 1986Allowed
Hari Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1986) 08 P&H CK 0001
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts19 Aug 1986
Ishwar Kumar Mehta Vs Varsha Rani and anr.
Punjab And Haryana At Chandigarh · (1986) 08 P&H CK 0028
High Courts19 Aug 1986Allowed
Suresh Kumar Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 124
Essential Commodities Act, 1955 — Section 3
High Courts18 Aug 1986
Piare Lal Vs Murari Lal
Punjab And Haryana At Chandigarh · (1986) ILR (P&H) 462 : (1986) PLJ 538 : (1986) RRR 227