High Courts12 Sept 1986Allowed
Pawan Kumar Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1987) 2 ILR (P&H) 282
Constitution of India, 1950 — Article 12, 14, 16(4), 226, 28(3)University Grants Commission Act, 1956 — Section 3
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,940 of 4,611
High Courts12 Sept 1986Allowed
Gurdial Singh and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 2 ILR (P&H) 274
Arms Act, 1959 — Section 10, 10(1), 2, 2(1), 25Criminal Procedure Code, 1973 (CrPC) — Section 194Penal Code, 1860 (IPC) — Section 307, 323, 34
High Courts12 Sept 1986
Jagmati Vs Harbans Singh, Capt. and anr.
Punjab And Haryana At Chandigarh · (1986) 2 AICLR 528
High Courts12 Sept 1986
Sukhdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) CriLJ 265
Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Penal Code, 1860 (IPC) — Section 201, 21, 406, 409
High Courts12 Sept 1986
Gurdial Singh and Another Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1987) 2 ILR (P&H) 274 : (1986) 2 RCR(Criminal) 432
Penal Code, 1860 (IPC) — Section 307, 34
High Courts11 Sept 1986Dismissed
M/s Alka Printed Products Pvt Limited Vs The Regional Provident Fund Commissioner, Haryana Respondent
Punjab And Haryana At Chandigarh · (1986) 09 P&H CK 0084
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
High Courts11 Sept 1986
Ved Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 57
High Courts11 Sept 1986
Karan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 173
High Courts11 Sept 1986Allowed
Sushila and Another Vs Delhi Union Territory and Others
Punjab And Haryana At Chandigarh · (1987) ACJ 1087
High Courts11 Sept 1986Allowed
Smt. Sushila and Others Vs Delhi Union Territory and Another
Punjab And Haryana At Chandigarh · (1987) ACJ 1087
High Courts11 Sept 1986Dismissed
Daljit Singh Vs Madan Mohan Anand
Punjab And Haryana At Chandigarh · (1986) 2 RCR(Rent) 584
High Courts10 Sept 1986Allowed
M/s Goyal Electric Stores Vs Punjab State Electricity Board, Patiala and others
Punjab And Haryana At Chandigarh · (1986) 09 P&H CK 0081
Arbitration Act, 1940 — Section 33
High Courts10 Sept 1986Allowed
Anjana Devi and Another Vs National Insurance Co. Ltd. and Others
Punjab And Haryana At Chandigarh · (1987) ACJ 51
High Courts10 Sept 1986
Krishna Khetarpal Vs Satish Lal
Punjab And Haryana At Chandigarh · AIR 1987 P&H 191 : (1987) 2 ILR (P&H) 264
Civil Procedure Code, 1908 (CPC) — Section 96(3)Hindu Marriage Act, 1955 — Section 13, 13B, 13B(2), 21, 23
High Courts10 Sept 1986
Suresh Chander Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 457
High Courts10 Sept 1986
Rajinder Singh Vs Jaswant Singh and anr.
Punjab And Haryana At Chandigarh · (1987) 2 CurLJ 151 : (1987) PLJ 68 : (1987) RRR 465
High Courts10 Sept 1986Allowed
Smt. Anjana Devi and others Vs National Insurance Co. Ltd. and another
Punjab And Haryana At Chandigarh · (1987) ACJ 51
High Courts09 Sept 1986
Bhoop Singh Jakhar @ Ram Sarup Vs M/s Gauri Shankar
Punjab And Haryana At Chandigarh · (1986) 09 P&H CK 0068
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37
High Courts09 Sept 1986
Ram Chander Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 194
High Courts09 Sept 1986
Lachhman Dass Udasi and Others Vs Ranjit Singh and Others
Punjab And Haryana At Chandigarh · AIR 1987 P&H 108 : (1987) 2 ILR (P&H) 192 : (1986) RCR(Rent) 371 Supp
Civil Procedure Code, 1908 (CPC) — Section 11(1), 92