High Courts17 Mar 1987
Chander Bhan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 609
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,919 of 4,611
High Courts17 Mar 1987
Subhash Chander Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 121 : (1987) 1 RCR(Criminal) 653
High Courts17 Mar 1987
Manzoor Hussain Vs Ved Pal
Punjab And Haryana At Chandigarh · (1987) 2 CurLJ 214 : (1987) PLJ 230 : (1987) RRR 134 : (1987) RRR 45
High Courts17 Mar 1987
Nath Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1987) PLJ 373 : (1987) RRR 551
High Courts17 Mar 1987Dismissed
Shiv Dayal Singh Ramesh Chander and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1989 P&H 87 : (1988) 1 ILR (P&H) 196 : (1988) 68 STC 394
Constitution of India, 1950 — Article 265Haryana Rural Development Act, 1986 — Section 11
High Courts13 Mar 1987
Sardara alias Kalu (deceased) now Rep. by his L. Rs. Vs Gram Sabha of Village Khurdi and anr.
Punjab And Haryana At Chandigarh · (1987) 2 CurLJ 359 : (1987) PLJ 293 : (1989) 1 RRR 280
High Courts13 Mar 1987
S. Labh Singh and Others Vs Paneser Mech. Works Pvt. Ltd. and Others
Punjab And Haryana At Chandigarh · (1987) 61 CompCas 618
Companies Act, 1956 — Section 255(1), 255(2), 284
High Courts12 Mar 1987
Hira Nand Vs Savita Rani
Punjab And Haryana At Chandigarh · (1987) 03 P&H CK 0130
High Courts12 Mar 1987
Kabla Singh Vs Joginder Singh
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 138 : (1987) 2 RCR(Criminal) 316
High Courts12 Mar 1987
State of Punjab Vs Rajinder Pal Grover
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 122 : (1987) 1 RCR(Criminal) 568
High Courts11 Mar 1987
COMMISSIONER OF INCOME TAX Vs JAGDISH CHAND.
Punjab And Haryana At Chandigarh · (1987) 64 CTR 180
High Courts11 Mar 1987
Harjinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 145
High Courts11 Mar 1987
Yogesh Kumar Vs Municipal Committee, Bassi Pathanan
Punjab And Haryana At Chandigarh · (1987) 03 P&H CK 0082
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 7APunjab Municipal Act, 1911 — Section 49Specific Relief Act, 1877 — Section 38, 54
High Courts11 Mar 1987
National Fertilizer Corporation of India Ltd. Vs Prem Nath Kapoor and ors.
Punjab And Haryana At Chandigarh · (1987) PLJ 297 : (1987) RRR 331 : (1987) RRR 150
High Courts11 Mar 1987
Mool Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 132 : (1987) 2 RCR(Criminal) 311
High Courts11 Mar 1987
Likhi Ram Vs Bane Singh
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 505 : (1987) 1 RCR(Criminal) 674
High Courts11 Mar 1987
Ram Pal and ors. Vs Jagrup Singh and ors.
Punjab And Haryana At Chandigarh · (1987) 2 CurLJ 454 : (1987) PLJ 355 : (1987) 1 RCR(Rent) 626 : (1987) RRR 409
High Courts11 Mar 1987
Yogesh Kumar Vs Municipal Committee
Punjab And Haryana At Chandigarh · (1987) 03 P&H CK 0019
Punjab Municipal Act, 1911 — Section 49
High Courts11 Mar 1987Allowed
Firm M/s India Esectrodes Co. Sunam Vs H. J. Industrial Corporation Sandhya Deep 15 Community Centre, East Of Kailash, New Delhi-110024
Punjab And Haryana At Chandigarh · (1987) 03 P&H CK 0005
Civil Procedure Code, 1908 (CPC) — Section 20(c)
High Courts10 Mar 1987
Electronics Components (India) and Others Vs Indian Bank
Punjab And Haryana At Chandigarh · (1987) 03 P&H CK 0128