High Courts26 Mar 1987
Balwinder Singh Bhunder Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 500 : (1987) 2 RCR(Criminal) 108
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,917 of 4,611
High Courts25 Mar 1987Allowed
Karam Singh and Others Vs Harnam Singh and Another
Punjab And Haryana At Chandigarh · (1987) 03 P&H CK 0135
Hindu Succession Act, 1956 — Section 22
High Courts25 Mar 1987
Thakar Lal Vs Brij Lal
Punjab And Haryana At Chandigarh · (1987) 2 CurLJ 464 : (1987) PLJ 375 : (1987) RRR 115
High Courts25 Mar 1987Dismissed
Chander Mohan Vs Smt. Neelam Kumari alias Urmil Kumari
Punjab And Haryana At Chandigarh · (1987) 03 P&H CK 0027
Hindu Marriage Act, 1955 — Section 12, 13Penal Code, 1860 (IPC) — Section 406, 498A
High Courts24 Mar 1987Allowed
Shri S.S. Jain Sabha, Hansi Vs Smt. Krishna Devi Sharma (dead) L.R.S.
Punjab And Haryana At Chandigarh · (1987) 03 P&H CK 0134
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3)(iii)
High Courts24 Mar 1987Dismissed
Jaswinder Kaur Vs Jawala Singh
Punjab And Haryana At Chandigarh · (1987) 03 P&H CK 0133
Guardians and Wards Act, 1890 — Section 25
High Courts24 Mar 1987Allowed
Kishori Lal (Deceased) Represented by his Legal Heirs Parveen Kumar and Others Vs Kundan Lal and Others
Punjab And Haryana At Chandigarh · (1987) 03 P&H CK 0132
High Courts24 Mar 1987
L.D. Khanna Vs Sidhsons and Others
Punjab And Haryana At Chandigarh · (1987) 62 CompCas 103
Companies Act, 1956 — Section 446
High Courts24 Mar 1987
Raj Singh and anr. Vs Prem Singh and ors.
Punjab And Haryana At Chandigarh · (1987) 2 CurLJ 200 : (1987) PLJ 253 : (1987) RRR 291
High Courts24 Mar 1987
Mehar Singh Vs Vidya Parkash (deceased) through his LRs and ors.
Punjab And Haryana At Chandigarh · (1987) 2 CurLJ 199 : (1987) PLJ 270 : (1987) 2 PLR 116 : (1987) RRR 585
High Courts24 Mar 1987
Om Parkash Mehra Vs Karam Singh
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 586
High Courts24 Mar 1987
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 698
High Courts24 Mar 1987
Kaushalya Devi Vs Bhola Nath and anr.
Punjab And Haryana At Chandigarh · (1987) PLJ 366 : (1987) RRR 467
High Courts24 Mar 1987
Bhargu Datt Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 CurLJ 12 : (1987) 1 RCR(Criminal) 540
High Courts24 Mar 1987
Gopal Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1987) PLJ 352 : (1987) RRR 416
High Courts23 Mar 1987
Nirmal Singh and Others Vs Gurbachan Singh
Punjab And Haryana At Chandigarh · AIR 1988 P&H 184
High Courts23 Mar 1987
Babu Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 515
High Courts23 Mar 1987
Simitra Devi Vs Girdhari Lal
Punjab And Haryana At Chandigarh · (1987) 2 ACJ 780 : (1987) 1 RCR(Criminal) 650
High Courts23 Mar 1987
Ram Pal Vs Harish Chand and anr.
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 115 : (1987) 2 RCR(Criminal) 65
High Courts23 Mar 1987
Municipal Committee, Karnal Vs Mohinder Singh and anr.
Punjab And Haryana At Chandigarh · (1987) 2 CurLJ 358 : (1987) PLJ 308 : (1989) 1 RRR 275