High Courts13 Apr 1987
Leader Valves Pvt. Ltd. Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 230
Income Tax Act, 1961 — Section 241
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,915 of 4,611
High Courts13 Apr 1987
Hansa Agencies Private Ltd. Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (1988) 169 ITR 322
Income Tax Act, 1961 — Section 241
High Courts10 Apr 1987Dismissed
Bishamber Dass Vs The State (Union Territory of Chandigarh)
Punjab And Haryana At Chandigarh · (1987) 04 P&H CK 0060
Penal Code, 1860 (IPC) — Section 279, 337
High Courts10 Apr 1987Allowed
Bhagwan Dass Vs Ramji Dass (died) and Others
Punjab And Haryana At Chandigarh · (1987) 04 P&H CK 0059
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)(iii)
High Courts10 Apr 1987
Bal Kishan Vs Poonam Verma
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 657
High Courts10 Apr 1987
Harparshad Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) CriLJ 532 : (1987) 91 PLR 607
Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts10 Apr 1987Allowed
In Re: Hindustan Instruments Ltd. and Others
Punjab And Haryana At Chandigarh · (1988) 64 CompCas 166
Companies Act, 1956 — Section 394
High Courts10 Apr 1987
Darshan Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) CriLJ 1446
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts09 Apr 1987
Avtar Singh @ Mehtab Singh @ Pehlwan @ Paras Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 643
High Courts09 Apr 1987
Roshni Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 661
High Courts09 Apr 1987
Gram Panchayat at Village Mander and ors. Vs Dilbag Singh and ors.
Punjab And Haryana At Chandigarh · (1987) PLJ 544 : (1988) 1 RRR 594
High Courts09 Apr 1987
Gyani Baldev Singh Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 502
High Courts09 Apr 1987
Dilawar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 CurLJ 117 : (1987) 1 RCR(Criminal) 652
High Courts09 Apr 1987
Shiv Raj @ Shinaja Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 663
High Courts09 Apr 1987Allowed
Jagdish and another Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1987) 04 P&H CK 0003
Penal Code, 1860 (IPC) — Section 395
High Courts08 Apr 1987
Kewal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 593 : (1987) 1 RCR(Criminal) 662
High Courts08 Apr 1987
S.K.Anand Vs Prakash Chand Sethi
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 664
High Courts08 Apr 1987
Balwinder Singh @ Lakha Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 646
High Courts08 Apr 1987
Hukma and ors. Vs Daulat Ram and ors.
Punjab And Haryana At Chandigarh · (1988) 2 ILR (P&H) 263 : (1987) PLJ 636 : (1987) 2 PLR 107 : (1987) RRR 396
High Courts06 Apr 1987
J.R. Grover, Director of K.D. Woollen Mills (P.) Ltd. Vs Assistant Director, Enforcement Directorate, Ministry of Finance, Government of India
Punjab And Haryana At Chandigarh · (1987) 62 CompCas 807 : (1987) 13 ECC 251 : (1987) 31 ELT 682 : (1987) 1 RCR(Criminal) 641
Criminal Procedure Code, 1973 (CrPC) — Section 482Foreign Exchange Regulation Act, 1973 — Section 68