High Courts06 Apr 1987
State of Punjab Vs Parminder Singh alias Pappu and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 131
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,916 of 4,611
High Courts03 Apr 1987
V.B.Aggarwal, Advocate, District Courts, Kurukshetra Vs Lajo
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 654
High Courts02 Apr 1987Allowed
Om Parkash and Others Vs Joint Director of Rural Development and Panchayat and Another
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 379
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 25, 9Constitution of India, 1950 — Article 226 , 227Punjab Village Common Lands (Regulation) Act, 1961 — Section 11, 11(1), 11(2), 13, 2
High Courts02 Apr 1987Allowed
Om Parkash and Others Vs The Joint Director of Rural Development and Panchayat; Punjab, Chandigarh and Another
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 379
Punjab Village Common Lands (Regulation) Act, 1961 — Section 11
High Courts02 Apr 1987
Bahadur Singh Vs Lakhwinder Singh
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 662
High Courts02 Apr 1987
Surjit kaur and Others Vs Ujaggar Singh and Another
Punjab And Haryana At Chandigarh · (1987) 2 ACC 14
Motor Vehicles Act, 1988 — Section 110A
High Courts01 Apr 1987
Dev Raj Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 163 : (1987) 1 RCR(Criminal) 659
High Courts01 Apr 1987
Telu and others Vs Kurdia and another
Punjab And Haryana At Chandigarh · (1987) 2 CurLJ 447 : (1987) PLJ 302 : (1987) 2 PLR 13
High Courts01 Apr 1987
Ratan Parkashan Mandir and ors. Vs Lajpat Rai
Punjab And Haryana At Chandigarh · (1987) 04 P&H CK 0019
High Courts31 Mar 1987
Gopal Singh Vs Manjit Kaur and Others
Punjab And Haryana At Chandigarh · (1987) 2 ACC 208 : (1988) ACJ 723
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts31 Mar 1987
Attar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 642
High Courts31 Mar 1987
Pritam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 11
High Courts30 Mar 1987Allowed
Satpal Maini Vs Ram Ashra
Punjab And Haryana At Chandigarh · (1987) 03 P&H CK 0112
High Courts30 Mar 1987
Gulab Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 640
High Courts28 Mar 1987
Baldev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 660
High Courts27 Mar 1987
Jaswant Theatre Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1987) 168 ITR 38
Constitution of India, 1950 — Article 226
High Courts27 Mar 1987
Khushal Singh and ors. Vs Gurdip Singh and ors.
Punjab And Haryana At Chandigarh · (1987) 2 CurLJ 463 : (1987) PLJ 369 : (1987) RRR 469
High Courts27 Mar 1987Allowed
Shrimati Shanti Devi Vs Sh. Om parkash and others
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 465
High Courts26 Mar 1987
Vinod Doshi and ors. Vs Shiv Kumar Jain
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 499
High Courts26 Mar 1987
Fateh Singh Saini Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1987) PLJ 351 : (1987) RRR 411