High Courts20 Mar 1987

Karam Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1988) CriLJ 1181 : (1988) 1 ILR (P&H) 212 : (1987) 1 RCR(Criminal) 598 : (1987) 1 RCR(Criminal) 698

Criminal Procedure Code, 1973 (CrPC) — Section 173, 2, 293, 313, 4Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 37, 41, 42, 43
High Courts18 Mar 1987Dismissed

Ravinder Pal Singh Vs Punjab Tractors Ltd.

Punjab And Haryana At Chandigarh · (2012) 2 Crimes 543 : (1987) 1 RCR(Criminal) 680

Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 181, 182Penal Code, 1860 (IPC) — Section 406, 420