High Courts10 Mar 1987
Mann Dev Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 25 : (1987) 2 CurLJ 76 : (1987) 1 RCR(Criminal) 597
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,920 of 4,611
High Courts10 Mar 1987
Sat Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 599 : (1987) 1 RCR(Criminal) 655
High Courts10 Mar 1987
Dalip Singh and ors. Vs Harchand Singh and ors.
Punjab And Haryana At Chandigarh · (1987) PLJ 354 : (1987) RRR 448
High Courts10 Mar 1987
Hukmi Bai Vs Rattan Chand and ors.
Punjab And Haryana At Chandigarh · (1987) PLJ 350 : (1987) RRR 408
High Courts10 Mar 1987
Surinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 148 : (1987) 2 RCR(Criminal) 54
High Courts10 Mar 1987
Shri Brij Bhushan Vs The Union Territory Administration, Chandigarh and Others
Punjab And Haryana At Chandigarh · (1987) 03 P&H CK 0004
Constitution of India, 1950 — Article 226, 227
High Courts09 Mar 1987
COMMISSIONER OF INCOME TAX and Another Vs VARINDER KUMAR JINDAL.
Punjab And Haryana At Chandigarh · (1987) 63 CTR 330
High Courts09 Mar 1987
Jamshed Vs Sultan
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 74 : (1987) 1 RCR(Criminal) 423
High Courts09 Mar 1987
Vivek Vs Surinder Singh
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 128 : (1987) 1 RCR(Criminal) 430
High Courts09 Mar 1987
Surjit Kaur Vs Surjit Kaur
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 66 : (1987) 1 RCR(Criminal) 436
High Courts09 Mar 1987
Sham Sunder Vs District Magistrate and anr.
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 152
High Courts09 Mar 1987
Vir Singh alias Bir Singh Vs Gram Panchayat village Dabkheri
Punjab And Haryana At Chandigarh · (1987) PLJ 214 : (1987) RRR 298
High Courts09 Mar 1987
Vidya Bai Vs Mathra Dass and anr.
Punjab And Haryana At Chandigarh · (1987) PLJ 370 : (1987) RRR 580 : (1987) RRR 21
High Courts09 Mar 1987
Gurcharan Singh Vs Lakhwinder Kaur
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 124 : (1988) 2 RCR(Criminal) 621
High Courts09 Mar 1987
Paramjit alias Ghudda Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 319
High Courts09 Mar 1987
Surjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 621
High Courts09 Mar 1987Dismissed
Devinder Kumar Vs Smt. Asha rani and Others
Punjab And Haryana At Chandigarh · (1987) 03 P&H CK 0003
Hindu Marriage Act, 1955 — Section 9
High Courts08 Mar 1987Dismissed
Food Corporation of India, Haryana Region Vs The Presiding Officer, Central Govt. Ind. Tribunal and Another
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 223 : (1993) 3 LLJ 347
Contract Labour (Regulation and Abolition) Act, 1970 — Section 12, 29, 7, 9Industrial Disputes Act, 1947 — Section 25F
High Courts06 Mar 1987Allowed
Smt. Salochana Devi Vs Sita Ram Malik
Punjab And Haryana At Chandigarh · (1987) 03 P&H CK 0118
High Courts06 Mar 1987
Income Tax Officer Vs Jagdish Ram Manak Chand and Others
Punjab And Haryana At Chandigarh · (1987) 65 CTR 24 : (1987) 167 ITR 8 : (1987) 34 TAXMAN 296
Income Tax Act, 1961 — Section 276C, 277