High Courts03 Mar 1987
Provident Fund Inspector Vs Prestolite of India Ltd.
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 649
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,922 of 4,611
High Courts03 Mar 1987Dismissed
Gurmeet Singh Gill and Others Vs The Chief Agricultural Officer and Others
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 178
Constitution of India, 1950 — Article 14
High Courts03 Mar 1987Dismissed
Sh. Harkarnail Singh and Another Vs Shri Ram Kumar Proprietor M/s Naveen Timber, Manimajra. U.T. Chandigarh
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 581
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts02 Mar 1987
Municipal Committee Kharkhoda Vs Bhim Singh
Punjab And Haryana At Chandigarh · (1987) CivCC 137 : (1988) 1 ILR (P&H) 175 : (1987) 1 RCR(Rent) 442
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 4, Order 9 Rule 7, Order 9 Rule 9, 148
High Courts02 Mar 1987
Parbhu Dayal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 485 : (1987) 1 RCR(Criminal) 334
High Courts02 Mar 1987
Raj Dulari Vs Rajinder Nath
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 729 : (1987) 2 RCR(Criminal) 67
High Courts02 Mar 1987
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 736 : (1987) 2 RCR(Criminal) 50
High Courts02 Mar 1987
Ramesh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 608 : (1987) 2 CurLJ 163 : (1988) 1 RCR(Criminal) 137
High Courts02 Mar 1987
Avtar Kaur Vs Kirpal Singh
Punjab And Haryana At Chandigarh · (1988) 2 AICLR 765 : (1987) 1 AICLR 448 : (1987) 1 RCR(Criminal) 327
High Courts02 Mar 1987
Municipal Committee Vs Bhim Singh
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 175
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7, Order 9 Rule 9, 148, 151
High Courts02 Mar 1987Allowed
Kuldip Singh Anand Vs Nanak Singh and Another
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 447
High Courts27 Feb 1987
Surat Singh & Ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 323
High Courts27 Feb 1987
Rajinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 447 : (1980) CurLJ 170 : (1987) 1 RCR(Criminal) 336
High Courts27 Feb 1987Allowed
Lakshmi Chand Vs Ram Bhagat
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 607 : (1987) 1 RCR(Rent) 499
High Courts27 Feb 1987Allowed
Shri Babu Ram and Another Vs The State
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 551
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i)
High Courts25 Feb 1987Allowed
Badri Nath Vs Ramji Dass Singh
Punjab And Haryana At Chandigarh · (1987) 02 P&H CK 0083
East Punjab Urban Rent Restriction (Amendment) Act — Section 13A
High Courts25 Feb 1987
Kuldip Singh and Other Vs Gurdial Singh Dyal Singh and Other
Punjab And Haryana At Chandigarh · (1987) 02 P&H CK 0014
High Courts25 Feb 1987Allowed
Hari Singh and another Vs Smt. Ambo and another
Punjab And Haryana At Chandigarh · (1987) 02 P&H CK 0008
Civil Procedure Code, 1908 (CPC) — Section 35B
High Courts24 Feb 1987
Court on its own motion Vs Sajjan Singh
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 144 : (1987) 1 RCR(Criminal) 648
High Courts24 Feb 1987
Buta Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 504 : (1987) 1 RCR(Criminal) 315