COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 3,921 of 4,611

High Courts06 Mar 1987Allowed

M/s. Lachhman Dass Sikri Vs The Regional Provident Fund Commissioner, Chandigarh and Another

Punjab And Haryana At Chandigarh · (1987) 03 P&H CK 0115

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3)(b)

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High Courts06 Mar 1987Dismissed

Hans Raj Vs M/s Raj Iron Store

Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 495

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High Courts06 Mar 1987

Nanak Chand Vs State of Punjab

Punjab And Haryana At Chandigarh · (1987) 2 AICLR 68

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High Courts06 Mar 1987

Mehal Singh Vs State of Punjab and anr.

Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 70

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High Courts06 Mar 1987Allowed

Amar Nath Jain Vs Ram Parkash Dhir

Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 189

Specific Relief Act, 1877 — Section 28

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High Courts06 Mar 1987Dismissed

Prem Kumar Suri Vs Shri Sain Dass Comar and others

Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 605

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97

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High Courts06 Mar 1987

Income Tax OFFICER Vs JAGDISH RAM MANAK CHAND AND OTHERS.

Punjab And Haryana At Chandigarh · (1987) 65 CTR 24 : (1987) 167 ITR 8 : (1987) 34 TAXMAN 296

Income Tax Act, 1961 — Section 276C, 277

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High Courts06 Mar 1987Dismissed

Chotu Vs Khem Chand (Died) Represented By His Legal Representatives

Punjab And Haryana At Chandigarh · (1987) 03 P&H CK 0008

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13

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High Courts05 Mar 1987

Ram Sarup and ors. Vs State of Haryana

Punjab And Haryana At Chandigarh · (1987) 2 AICLR 143 : (1987) 2 RCR(Criminal) 589

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High Courts05 Mar 1987

Sadhu Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1987) 2 AICLR 139

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High Courts05 Mar 1987

Ram Chander and others. Vs State of Haryana

Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 151

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High Courts05 Mar 1987

Kewal Ram Vs State of Haryana

Punjab And Haryana At Chandigarh · (1987) 2 CurLJ 360 : (1987) PLJ 325 : (1987) RRR 246

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High Courts05 Mar 1987

Karamjit Kaur Vs Paramjit Kaur

Punjab And Haryana At Chandigarh · (1987) 03 P&H CK 0028

Hindu Marriage Act, 1955 — Section 24

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High Courts05 Mar 1987Allowed

Karamjit Kaur Vs Paramjit Singh

Punjab And Haryana At Chandigarh · (1987) 03 P&H CK 0006

Hindu Marriage Act, 1955 — Section 24

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High Courts04 Mar 1987

Tej Ram Vs State of Punjab

Punjab And Haryana At Chandigarh · (1987) 1 AICLR 748 : (1987) 1 RCR(Criminal) 611

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High Courts04 Mar 1987

O.P. Lamba and Others Vs Tarun Mehta and Others

Punjab And Haryana At Chandigarh · (1988) CriLJ 610 : (1987) 1 RCR(Criminal) 485

Criminal Procedure Code, 1973 (CrPC) — Section 173, 239, 245, 482Penal Code, 1860 (IPC) — Section 292, 293, 34

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High Courts04 Mar 1987

Surinder Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1988) CriLJ 1424 : (1988) 1 ILR (P&H) 185 : (1987) 1 RCR(Criminal) 690

Penal Code, 1860 (IPC) — Section 21Prevention of Food Adulteration Act, 1954 — Section 12, 14, 14A, 16, 20

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High Courts03 Mar 1987

Sarup Chand Vs State of Haryana

Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 667

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High Courts03 Mar 1987

Jagir Singh & Ors. Vs State of Punjab & Ors.

Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 49

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High Courts03 Mar 1987Allowed

Malwa Bus Service (P.) Ltd. and Another Vs Amrit Kaur and Others

Punjab And Haryana At Chandigarh · (1987) 2 ACC 75 : (1988) ACJ 190 : (1989) 66 CompCas 604

Evidence Act, 1872 — Section 65Motor Vehicles Act, 1939 — Section 95(2)

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