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Punjab And Haryana At Chandigarh judgments, 2017

1,172 judgments · page 36 of 59

High Courts22 Feb 2017Dismissed

Balwant Singh Narang Vs Saroj Gupta

Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 659 : (2017) 1 RCRRent 318

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27East Punjab Urban Rent Restriction Act, 1949 - Section 13(3)(a)
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High Courts22 Feb 2017Allowed

Narain Singh Vs Tej Kaur

Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 879

Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1, Order 7 Rule 11, Section 2(2)
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High Courts21 Feb 2017Dismissed

Kuljit Singh Vs Gurmeet Singh

Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 711 : (2017) 2 RCRCivil 854

Civil Procedure Code, 1908 (CPC) - Order 18 Rule 3, Section 151
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