High Courts09 Jan 2017Partly Allowed
Oriental Insurance Company Limited Vs Subhash Chander Palta
Punjab And Haryana At Chandigarh · (2017) 2 ACC 349 : (2017) 1 LawHerald 310 : (2017) 3 RCRCivil 97
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2017
1,172 judgments · page 59 of 59
High Courts09 Jan 2017Dismissed
Iffco Tokio General Insurance Co. Ltd. Vs Rajbir Singh
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 309
High Courts09 Jan 2017Dismissed
Jaspal Singh @ Jagpal Singh @ Kala Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 269
Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 302, Section 324, Section 34
High Courts09 Jan 2017Dismissed
Sukhdev Singh Vs Mukhtiar Singh
Punjab And Haryana At Chandigarh · (2017) 2 PLR 338
Punjab Panchayati Raj Act, 1994 - Section 208(1)Punjab State Election Commission Act, 1994 - Section 11(e)
High Courts09 Jan 2017Allowed
Rajender Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 PLR 356
Constitution of India, 1950 - Article 226, Article 227
High Courts09 Jan 2017Dismissed
Union of India Vs Sanjeev Gupta
Punjab And Haryana At Chandigarh · (2017) 2 PLR 529
Civil Procedure Code, 1908 (CPC) - Section 100Indira Vikas Patras Rules, 1986 - Rule 7
High Courts09 Jan 2017Dismissed
Gram Panchayat Vs Gurmail Singh
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 246 : (2017) 2 RCRCivil 90
Evidence Act, 1872 - Section 115Punjab Village Common Lands (Regulation) Act, 1961 - Section 13, Section 2(g)Specific Relief Act, 1963 - Section 41
High Courts09 Jan 2017Dismissed
M/s. ACE Facilities Management Services Vs Tejbir Chauhan
Punjab And Haryana At Chandigarh · (2017) LabLR 267
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 25-F
High Courts04 Jan 2017Disposed
Roshan Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2017) 01 P&H CK 0236
Punjab Security of Land Tenure Act, 1953, Section 9, Section 14 (a)(i)
High Courts04 Jan 2017Disposed
Rajni and anr. Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (2017) 01 P&H CK 0234
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High Court
High Courts04 Jan 2017Disposed
Rajni Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2017) 01 P&H CK 0233
Constitution of India, Article 226, Article 227 -Protection of Child Marriage Act, 2006, Section 3
High Courts03 Jan 2017Disposed
PARAMJEET KAUR AND ANR. Vs STATE OF PUNJAB & ORS.
Punjab And Haryana At Chandigarh · (2017) 01 P&H CK 0229
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High Court