High Courts11 Jan 2017Disposed Off
Shamim Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 255
Penal Code, 1860 (IPC) - Section 342, Section 394
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2017
1,172 judgments · page 57 of 59
High Courts11 Jan 2017Dismissed
M/s Paul Merchants Ltd. Vs Oriental Insurance Company Limited
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 253
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts11 Jan 2017Dismissed
Oriental Insurance Co. Ltd. Vs Nagina
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 356 : (2017) 1 RCRCivil 1001
Motor Vehicles Act, 1988 - Section 166
High Courts11 Jan 2017Allowed
Darshan Singh Vs Punjab State Power Corporation Ltd.
Punjab And Haryana At Chandigarh · (2017) 3 RCRCivil 35
Electricity Act, 2003 - Section 126(6), Section 127, Section 135(d), Section 145, Section 154
High Courts11 Jan 2017Dismissed
Universal Sompo General Insurance Company Ltd. Vs Neelam Maggo
Punjab And Haryana At Chandigarh · (2017) 2 PLR 357
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts11 Jan 2017Allowed
Sarewanti @ Sarswati Vs Jagan Nath
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 599
Motor Vehicles Act, 1988 - Section 166
High Courts11 Jan 2017Partly Allowed
Kamla Vs Manoj Kumar
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 439
Motor Vehicles Act, 1988 - Section 166
High Courts11 Jan 2017Dismissed
M.L. Narang Vs Registrar, co-operative Societies, Punjab
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 506
Constitution of India, 1950 - Article 226Punjab Self-Supporting Co-operative Societies Act, 2006 - Section 5(6)
High Courts11 Jan 2017Dismissed
Rohtash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 560
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts11 Jan 2017Dismissed
Pawan Kumar Vs Swadesh Sapra @ Sudesh Sapra
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 476
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 37
High Courts11 Jan 2017Dismissed
Dakshin Haryana Bijli Vitran Nigam Ltd Vs Permanent Lok Adalat Public Utility Services
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 287
Constitution of India, 1950 - Article 14, Article 226Electricity Act, 2003 - Section 126, Section 135
High Courts11 Jan 2017Dismissed
M/s. Vibewell Techniks (Pvt.) Ltd. Vs Amit
Punjab And Haryana At Chandigarh · (2017) LabLR 262
Industrial Disputes Act, 1947 - Section 25F
High Courts11 Jan 2017Allowed
Manjit Kumar Vs Ram Sawroop
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 225 : (2017) 1 RentLR 200
Specific Relief Act, 1963 - Section 20
High Courts11 Jan 2017Partly Allowed
Rajinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 SCT 740
Right of Children to Free and Compulsory Education Act, 2009 - Section 23
High Courts10 Jan 2017Allowed
Tejwant Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2017) 01 P&H CK 0245
Indian Penal Code, 1860, Section 323, Section 506, Section 332, Section 353, Section 186 -Punjab Civil Services Rules,
High Courts10 Jan 2017
Surjit and others Vs Jai Pal and others
Punjab And Haryana At Chandigarh · (2017) 01 P&H CK 0242
Code of Civil Procedure, 1908, Order 41Rule 27 -Succession Act, 1925, Section 213, Section 300, Section 264 - R
High Courts10 Jan 2017Dismissed
Raghbir Vs Bharto Devi
Punjab And Haryana At Chandigarh · (2017) AIR(Punjab) 55
Evidence Act, 1872 - Section 112
High Courts10 Jan 2017Dismissed
National Bank for Agriculture and Rural Development Vs Pushkar Datt
Punjab And Haryana At Chandigarh · (2017) 2 SCT 576
Constitution of India, 1950 - Article 14, Article 16
High Courts10 Jan 2017Allowed
Indian Oil Corporation Ltd. Vs Central Government Industrial Tribunal-cum-Labour Court-1
Punjab And Haryana At Chandigarh · (2017) 2 CLR 219 : (2017) 2 RSJ 145 : (2017) 2 SCT 544
Industrial Disputes Act, 1947 - Section 11A
High Courts10 Jan 2017Allowed
Sandeep Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 SCT 779