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Punjab And Haryana At Chandigarh judgments, 2017

1,172 judgments · page 58 of 59

High Courts10 Jan 2017Dismissed

Smt. Javitri Devi Vs Sanjay Kumar Wasist

Punjab And Haryana At Chandigarh · (2017) 1 LAR 142 : (2017) 1 LawHerald 388

Civil Procedure Code, 1908 (CPC) - Section 100Registration Act, 1908 - Section 17Specific Relief Act, 1963 - Section 34, Section 37, Section 38, Section 6
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High Courts10 Jan 2017Allowed

Mahesh Sharma Vs Dinesh Bhardwaj

Punjab And Haryana At Chandigarh · (2017) 2 BC 447

Criminal Procedure Code, 1973 (CrPC) - Section 254, Section 262Negotiable Instruments Act, 1881 (NI) - Section 138, Section 142
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High Courts09 Jan 2017Dismissed

Jagmail Singh Vs Karamjit Singh

Punjab And Haryana At Chandigarh · (2017) 1 HLR 571 : (2017) 1 LAR 145 : (2017) 1 LawHerald 391

Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 65, Section 66
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