High Courts13 Jan 2017Dismissed
Abdul Wahid Vs Mehmood Ali
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 503
East Punjab Urban Rent Restriction Act, 1949 - Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2017
1,172 judgments · page 55 of 59
High Courts13 Jan 2017Dismissed
Devender Mohan Vs The Presiding Officer Labour Court, Ambala
Punjab And Haryana At Chandigarh · (2017) LabLR 269
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 2(oo), Section 25F
High Courts12 Jan 2017
Pooja and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2017) 01 P&H CK 0230
High Courts12 Jan 2017Dismissed
Dilbag Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 01 P&H CK 0205
High Courts12 Jan 2017Dismissed
Amarjit Singh Vs Rachhpal Singh
Punjab And Haryana At Chandigarh · (2017) 2 ICC 284 : (2017) 1 LawHerald 382 : (2017) 2 PLR 349
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts12 Jan 2017Disposed Off
State of Haryana Vs Nafe Singh
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 370
Land Acquisition Act, 1894 - Section 18
High Courts12 Jan 2017Dismissed
Dara Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 LAR 157 : (2017) 1 LawHerald 300
Haryana Canal and Drainage Act, 1974 - Section 2(15)
High Courts12 Jan 2017Dismissed
Ram Kumar Vs Superintending Canal Officer, Bhakra
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 292
Haryana Canal and Drainage Act, 1974 - Section 2(15)
High Courts12 Jan 2017Dismissed
M/s P.C. Jain Textile Pvt. Ltd. Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 283
Stamp Act, 1899 - Section 50
High Courts12 Jan 2017Allowed
Mohan Lal Vs Superintending Canal Officer
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 257
Haryana Canal and Drainage Act, 1974 - Section 20(3)
High Courts12 Jan 2017Dismissed
Baby Bala Vs Rajinder Pal Gupta and others
Punjab And Haryana At Chandigarh · (2017) 01 P&H CK 0116
High Courts12 Jan 2017Dismissed
Kamla Vs Poonam
Punjab And Haryana At Chandigarh · (2017) AIRCC 1381
Civil Procedure Code, 1908 (CPC) - Section 100Constitution of India, 1950 - Article 226Succession Act, 1925 - Section 63
High Courts12 Jan 2017Dismissed
Mukesh Devi Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 2 PLR 532
Pension Regulations for Army, 1961 - Rule 173
High Courts12 Jan 2017Allowed
Ram Kishore Vs Jagannath
Punjab And Haryana At Chandigarh · (2017) 2 PLR 527
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13
High Courts12 Jan 2017Allowed
Smt. Bachan Kaur Vs M/s. Narayan Enterprises
Punjab And Haryana At Chandigarh · (2017) 2 PLR 333
High Courts12 Jan 2017Disposed Off
Vidhya Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 3 SCT 45
High Courts12 Jan 2017Dismissed
Punjab State Power Corporation Ltd. Vs M/s Akal Foods Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2017) AIR(Punjab) 82
Electricity Act, 2003 - Section 126, Section 135, Section 154
High Courts12 Jan 2017Dismissed
Manohar Lal Vs Smt. Bhanti
Punjab And Haryana At Chandigarh · (2017) 2 PLR 525
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 16
High Courts12 Jan 2017Allowed
Kashmiri Lal Vs National Insurance Co. Ltd.
Punjab And Haryana At Chandigarh · (2017) 2 PLR 543
Motor Vehicles Act, 1988 - Section 168(3)
High Courts12 Jan 2017Disposed Off
Smt. Suman Devi Vs Smt. Rewati Devi
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 580
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 1