High Courts20 Feb 2017Allowed
Raj Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 520
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 304B, Section 498A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2017
1,172 judgments · page 38 of 59
High Courts17 Feb 2017Allowed
Suleman Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 CriCC 211
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 148, Section 149, Section 302, Section 304
High Courts17 Feb 2017Dismissed
Arunesh Aggarwal Vs Sandeep Singh
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 686
Specific Relief Act, 1963 - Section 20Transfer of Property Act, 1882 - Section 43
High Courts17 Feb 2017Disposed off
Medical Officer Vs Girdhari Lal
Punjab And Haryana At Chandigarh · (2017) LabLR 408
Constitution of India, 1950 - Article 226
High Courts17 Feb 2017Allowed
Joti Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 3 SCT 66
Payment of Gratuity Act, 1972 - Section 4
High Courts17 Feb 2017Allowed
Jagdish Rai Vs Haryana Vidhan Sabha Secretariat, Chandigarh
Punjab And Haryana At Chandigarh · (2017) 3 SCT 74
High Courts17 Feb 2017Dismissed
Rajesh Arora Vs Life Insurance Corporation of India
Punjab And Haryana At Chandigarh · (2017) 3 SCT 78
Constitution of India, 1950 - Article 14, Article 16Insurance Corporation of India (Staff) Regulations, 1960 - Regulation 39
High Courts17 Feb 2017Dismissed
Mohinder Singh Vs Pala Singh
Punjab And Haryana At Chandigarh · (2017) 3 RCRCivil 169
Evidence Act, 1872 - Section 63, Section 65
High Courts17 Feb 2017Disposed Off
Ajay Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 AICLR 255 : (2017) 1 LawHerald 505
Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts17 Feb 2017Dismissed
Satnam Singh Vs Harpal Singh
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 496
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 4
High Courts17 Feb 2017Allowed
Jyoti Sharma Vs Haryana Staff Selection Commission
Punjab And Haryana At Chandigarh · (2017) 2 SCT 253
Constitution of India, 1950 - Article 14, Article 16
High Courts17 Feb 2017Disposed Off
Anil Kumar Vs Tahir
Punjab And Haryana At Chandigarh · (2017) 3 RCRCivil 152
Civil Procedure Code, 1908 (CPC) - Order 16, Order 17 Rule 3, Order 18
High Courts16 Feb 2017Dismissed
New India Assurance Company Ltd. Vs Balwinder Kaur
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 782
Employees Compensation Act, 1923 - Section 30
High Courts16 Feb 2017Dismissed
Amit Sharma Vs Meenakshi
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 875
Hindu Marriage Act, 1955 - Section 24
High Courts16 Feb 2017Dismissed
Kheta Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 290
Haryana Ceiling on Land Holdings Act, 1972 - Section 12(3), Section 15Punjab Security of Land Tenures Act, 1953 - Section 9(1)(i)
High Courts16 Feb 2017Disposed Off
Harpreet Singh Vs Central Bureau of Investigation
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 442
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 306
High Courts16 Feb 2017Disposed Off
Apurva Vs Navtej Singh
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 966
Civil Procedure Code, 1908 (CPC) - Section 24
High Courts15 Feb 2017Allowed
Inder Mohan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1011
Punjab Regional and Town Planning and Development Act, 1995 - Section 45
High Courts15 Feb 2017Allowed
Anand Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 3 SCT 271
Constitution of India, 1950 - Article 14, Article 16
High Courts15 Feb 2017Dismissed
Main Pal Vs The Commissioner, Rohtak
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1096
Punjab Security of Land Tenures Act, 1953 - Section 11, Section 9, Section 9