High Courts15 Feb 2017Disposed Off
Gurjit Singh Vs Gram Panchayat Village Kassabad
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 925
Punjab Village Common Lands (Regulation) Act, 1961 - Section 11
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2017
1,172 judgments · page 39 of 59
High Courts15 Feb 2017Allowed
Ashok Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) LIC 1120
Constitution of India, 1950 - Article 226
High Courts15 Feb 2017Allowed
National Insurance Company Limited Vs Sukhvinder Singh
Punjab And Haryana At Chandigarh · (2017) 2 PLR 196 : (2017) 2 TAC 906
Motor Vehicles Act, 1988 - Section 163A
High Courts15 Feb 2017Disposed Off
M/s Ricela Health Foods Limited Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 255
Punjab Value Added Tax Act, 2005 - Section 29(2)
High Courts15 Feb 2017Allowed
Ravinder Kumar Dogra Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 3 SCT 115
Penal Code, 1860 (IPC) - Section 380
High Courts15 Feb 2017Disposed Off
Alpha Corp. Dev. Pvt. Ltd. Vs Alpha Residents Welfare Assoc. (Regd.)
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 868
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 3, Order 7 Rule 11, Order 7 Rule 11, Order 7 Rule 13
High Courts15 Feb 2017Disposed Off
Suman Joshi Vs Sunita Rani
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 867
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1
High Courts15 Feb 2017Dismissed
Tarsem Singh Vs Gurdeep Singh
Punjab And Haryana At Chandigarh · (2017) 02 P&H CK 0060
High Courts15 Feb 2017Allowed
Pritpal Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 RCRCriminal 267
Penal Code, 1860 (IPC) - Section 148, Section 325, Section 452
High Courts14 Feb 2017
Jai Bhagwan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 02 P&H CK 0253
Constitution of India, Article 311(2)(a) - Dismissal, removal or reduction in rank of persons employed in civil capacities under the Union or a StateIndian Penal Code, 1860,
High Courts14 Feb 2017Allowed
Dilbag @ Bagga Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 3 RCRCriminal 303
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 186, Section 188, Section 427, Section 436
High Courts14 Feb 2017Allowed
M/s Millennium Wires (P) Limited, Jalandhar Vs Oriental Bank of Commerce, Gurgaon
Punjab And Haryana At Chandigarh · (2017) 02 P&H CK 0214
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), Section 13(3A)
High Courts14 Feb 2017Dismissed
State of Punjab Vs Harbhagwan Harbhajan Lal
Punjab And Haryana At Chandigarh · (2017) 02 P&H CK 0210
Arbitration and Conciliation Act, 1996 - Section 34Limitation Act, 1963 - Section 5
High Courts14 Feb 2017Disposed Off
Krishan Pyari Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1115
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24
High Courts14 Feb 2017Disposed Off
Parveen Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1095 : (2017) 3 RCRCriminal 278
Haryana Good Conduct Prisoners (Temporary Release) Amendment Act, 2014 — Section 2(aa)(iv), 5AIndian Penal Code, 1860 — Section 302Arms Act, 1959 — Section 25
High Courts14 Feb 2017Allowed
Mina Kala Vs Haryana Urban Development Authority
Punjab And Haryana At Chandigarh · (2017) 02 P&H CK 0191
High Courts14 Feb 2017Partly Allowed
Vijay Kumar Vs M/s. Shree Ram Corg Packs
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 726
Employees Compensation Act, 1923 - Section 3
High Courts14 Feb 2017Disposed Off
M/s Bonn Nutrients Pvt. Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 920
Punjab Municipal Corporation Act, 1976 - Section 112-C
High Courts14 Feb 2017Allowed
R.D. Singh Vs Kirpal Singh Sethi
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 707
East Punjab Urban Rent Restriction Act, 1949 - Section 13-B, Section 18-A
High Courts14 Feb 2017Partly Allowed
Chander Bhan Vs Naresh Kumar
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 693 : (2017) 2 PLR 695
Motor Vehicles Act, 1988 - Section 166