High Courts21 Feb 2017Disposed Off
Navjinder Kaur Vs U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 82
Guardians and Wards Act, 1890 - Section 12, Section 7Hindu Minority and Guardianship Act, 1956 - Section 6
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2017
1,172 judgments · page 37 of 59
High Courts21 Feb 2017Allowed
Hardev Singh Vs Ajay Arora
Punjab And Haryana At Chandigarh · (2017) 1 LAR 207
Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 420
High Courts21 Feb 2017Dismissed
Oriental Insurance Company Ltd. Vs Sukhwinder Kaur
Punjab And Haryana At Chandigarh · (2017) 02 P&H CK 0093
Motor Vehicles Act, 1988 - Section 166
High Courts21 Feb 2017Allowed
Alka Sharma Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 2 SCT 739
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 3, Order 7 Rule 4, Order 7 Rule 5
High Courts21 Feb 2017Dismissed
Naresh Kumar Vs Pardeep Kumar
Punjab And Haryana At Chandigarh · (2017) 1 LAR 210
Criminal Procedure Code, 1973 (CrPC) - Section 378(4)
High Courts21 Feb 2017Dismissed
Paramjit Kaur Vs Nahar Singh
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 619 : (2017) 2 PLR 706
Motor Vehicles Act, 1988 - Section 166
High Courts21 Feb 2017Disposed Off
New India Insurance Co. Ltd. Vs Shiv Kumar Yadav
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 427
Motor Vehicles Act, 1988 - Section 149, Section 166, Section 2(14), Section 2(47)
High Courts21 Feb 2017Allowed
Managing Committee A.S. Senior Secondary School, Ambala City Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 SCT 44
Haryana School Education Act, 1995 - Section 8(2)Haryana School Education Rules, 1997 - Rule 107, Rule 108(A), Rule 110, Rule 110(D)(iii)
High Courts21 Feb 2017Allowed
Darshan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 CriCC 491 : (2017) 2 RCRCriminal 292
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, Section 15, Section 61, Section 61, Section 85, Section 85
High Courts21 Feb 2017Disposed Off
Harphool Singh Vs Siri Ram
Punjab And Haryana At Chandigarh · (2017) 02 P&H CK 0014
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17A
High Courts20 Feb 2017Dismissed
Vivek Sharma Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2017) 02 P&H CK 0274
High Courts20 Feb 2017Dismissed
Suresh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 02 P&H CK 0240
Civil Procedure Code, 1908 (CPC) - Section 11, Section 9Displaced Persons (Compensation and Rehabilitation) Act, 1954 - Section 24, Section 25(2)
High Courts20 Feb 2017Disposed Off
Narinder Kumar Vs Bhakra Beas Management Board
Punjab And Haryana At Chandigarh · (2017) 02 P&H CK 0187
High Courts20 Feb 2017Disposed Off
Pooja Vs Rakesh Kumar @ Johny
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 791
Civil Procedure Code, 1908 (CPC) - Section 24Hindu Marriage Act, 1955 - Section 13
High Courts20 Feb 2017Allowed
Shamsher Singh Vs District Magistrate, U.T. Administration, Chandigarh
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 738
Maintenance and Welfare of Parents and Senior Citizens Act, 2007 - Section 23Welfare and Maintenance of Parents and Senior Citizens Rules, 2009 - Rule 20(2), Rule 20(3)(1)
High Courts20 Feb 2017Allowed
Ayoudhia Prasad Duggal Vs CAT, Chandigarh
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 914
Constitution of India, 1950 - Article 226
High Courts20 Feb 2017Dismissed
Harjinder Singh Waraich Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 892
Punjab Regional and Town Planning and Development Act, 1995 - Section 45
High Courts20 Feb 2017Allowed
Kamla Devi Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 2 ACC 58
Railways Act, 1989 - Section 123(c)(2), Section 124A
High Courts20 Feb 2017Dismissed
Jiwan Lal Sharma Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 1032
Penal Code, 1860 (IPC) - Section 34, Section 354(D), Section 506
High Courts20 Feb 2017Allowed
Maghar Singh Grewal Vs PSPCL
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 519
Electricity Act, 2003 - Section 127