High Courts27 Feb 2017Dismissed
The Principal Commissioner of Income Tax Vs State Bank of Patiala
Punjab And Haryana At Chandigarh · (2017) 393 ITR 476
Income Tax Act, 1961 - Section 14A, Section 263
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2017
1,172 judgments · page 35 of 59
High Courts27 Feb 2017Dismissed
Rajinder Singh son of Rulia Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 02 P&H CK 0189
High Courts27 Feb 2017Dismissed
M/s Somrass Traders through its partner S.Gurinder Singh Gill, Ludhiana Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 02 P&H CK 0109
Punjab Excise Act, 1914 - Section 41(2)
High Courts27 Feb 2017Dismissed
Budh Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 373
Haryana Ceiling on Land Holdings Act, 1972 - Section 12(3), Section 18(6), Section 7, Section 9
High Courts23 Feb 2017
Manjit Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2017) 02 P&H CK 0257
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtIndian Penal Code, 1860, Section 34, Section 307,
High Courts23 Feb 2017Disposed Off
Nirmal Singh Vs The State of U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1125
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15Punjab Good Conduct Prisoners (Temporary Release) Act, 1962 - Section 3
High Courts23 Feb 2017Allowed
Mohan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 SCT 581
Constitution of India, 1950 - Article 311
High Courts23 Feb 2017Disposed Off
Sukho @ Manjeet Kaur Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 870 : (2017) 2 RCRCriminal 1046
Constitution of India, 1950 - Article 226Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 - Section 3
High Courts23 Feb 2017Allowed
Sanjay Vashishtha Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 SCT 615
High Courts23 Feb 2017Dismissed
M/s Mangal Deep Vs Rajinder Parsad
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 669 : (2017) 1 RCRRent 328
Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 13(3)(a)(i)
High Courts23 Feb 2017Allowed
Dr. Jaswinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 SCT 18
Constitution of India, 1950 - Article 14
High Courts23 Feb 2017Allowed
Adarsh Kumar Sharma Vs Punjab & Haryana High Court, Chandigarh
Punjab And Haryana At Chandigarh · (2017) 2 SCT 743
Constitution of India, 1950 - Article 14, Article 16, Article 39(d)High Court Establishment (Appointment and Conditions of Service) Rules, 1973 - Rule 24, Rule 26, Rule 27, Rule 28, Rule 34(1)(A), Rule 9(1)(c)
High Courts23 Feb 2017Allowed
Tej Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 3 SCT 159
High Courts23 Feb 2017Disposed Off
Paramjit Singh Mehta Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 LAR 178
Negotiable Instruments Act, 1881 (NI) - Section 138, Section 147
High Courts23 Feb 2017Dismissed
Sukhdev Singh (lineman) Vs Punjab State Power Corporation Limited
Punjab And Haryana At Chandigarh · (2017) 3 SCT 42
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 47
High Courts23 Feb 2017Dismissed
DCM Textiles Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 2 ACC 115 : (2017) AIR(Punjab) 85
Motor Vehicles Act, 1988 - Section 2
High Courts23 Feb 2017Dismissed
Hari Singh Vs Baljeet Singh
Punjab And Haryana At Chandigarh · (2017) 3 RCRCivil 171
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, Order 26 Rule 9, Section 115Constitution of India, 1950 - Article 227
High Courts23 Feb 2017Allowed
Manjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 CriCC 558 : (2017) 2 RCRCriminal 311
Criminal Procedure Code, 1973 (CrPC) - Section 320Penal Code, 1860 (IPC) - Section 307, Section 336
High Courts23 Feb 2017Dismissed
Gurbax Singh Vs Shiromani Gurudwara Prabandhak Committee
Punjab And Haryana At Chandigarh · (2017) AIRCC 1559 : (2017) 2 RCRCivil 160
Sikh Gurdwaras Act, 1925 - Section 16, Section 7(1), Section 8
High Courts22 Feb 2017Allowed
Raj Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 02 P&H CK 0264
Code of Criminal Procedure, 1973, Section 438 - Direction for grant of bail to person apprehending arrestIndian Penal Code, 1860, Section 420 - Cheating and dishonestl