High Courts01 Mar 2017Disposed Off
Paramjit Kaur Vs Pritam Singh
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 863
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 1, Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2017
1,172 judgments · page 34 of 59
High Courts01 Mar 2017Disposed Off
Union of India Vs Dr. Amandeep Aggarwal
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1235 : (2017) 2 RCRCivil 768
Constitution of India, 1950 - Article 226
High Courts01 Mar 2017Allowed
Mohinder Singh Vs Mohinder Kaur
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 657
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 3, Order 18 Rule 3
High Courts01 Mar 2017Allowed
Avtar Singh Kalra Vs High Court of Punjab and Haryana at Chandigarh
Punjab And Haryana At Chandigarh · (2017) LIC 1283 : (2017) 2 RSJ 1 : (2017) 2 SCT 398
Constitution of India, 1950 - Article 14, Article 16
High Courts28 Feb 2017Dismissed
Ajmer Singh Vs Kavita Rani and others
Punjab And Haryana At Chandigarh · (2017) 02 P&H CK 0247
High Courts28 Feb 2017Dismissed
Ghuman Singh Vs Tara Singh
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 965
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 - Section 42
High Courts28 Feb 2017Disposed Off
Mukesh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 3 RCRCriminal 304
Penal Code, 1860 (IPC) - Section 120B, Section 234, Section 235, Section 240, Section 242
High Courts28 Feb 2017Dismissed
The Principal Commissioner of Income Tax Vs Sh. Surinder Kumar Khindri
Punjab And Haryana At Chandigarh · (2017) 393 ITR 479
Income Tax Act, 1961 - Section 132B, Section 271AAA
High Courts28 Feb 2017Allowed
Ajit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1005
Evidence Act, 1872 - Section 8Penal Code, 1860 (IPC) - Section 302, Section 302
High Courts28 Feb 2017Dismissed
Ashok Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1018
Land Acquisition Act, 1894 - Section 4, Section 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24
High Courts28 Feb 2017Disposed Off
Ravi Kumar Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1122
Punjab Land Preservation Act, 1900 - Section 4, Section 5
High Courts28 Feb 2017Dismissed
Shakti Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 02 P&H CK 0190
High Courts28 Feb 2017Partly Allowed
Irshad @ Rahul Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 864
Penal Code, 1860 (IPC) - Section 364A
High Courts28 Feb 2017Dismissed
Manager M/s Rational Business Corporation Pvt. Ltd Vs Presiding Officer, Industrial Tribunal-Cum-Labour Court
Punjab And Haryana At Chandigarh · (2017) LabLR 420
Industrial Disputes (Central) Rules, 1957 - Rule 22Industrial Disputes Act, 1947 - Section 25F
High Courts28 Feb 2017Dismissed
Surjit Kaur Vs Prem Singh
Punjab And Haryana At Chandigarh · (2017) 2 ACC 201
Motor Vehicles Act, 1988 - Section 163A, Section 166
High Courts28 Feb 2017Disposed Off
Dhiana Vs Kamlesh Rani
Punjab And Haryana At Chandigarh · (2017) 3 RCRCivil 173
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17
High Courts28 Feb 2017Disposed Off
Phoolwati Vs Gulzaro Devi
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 887
Civil Procedure Code, 1908 (CPC) - Order 33 Rule 1
High Courts27 Feb 2017Dismissed
Tarminder Singh Vs Luxmi and others
Punjab And Haryana At Chandigarh · (2017) 02 P&H CK 0272
Code of Criminal Procedure, 1973, Section 125 - Order for maintenance of wives, children and parents
High Courts27 Feb 2017Disposed
Havildar (DMT) Naseer Mohammed Vs Union of India & others
Punjab And Haryana At Chandigarh · (2017) 02 P&H CK 0252
High Courts27 Feb 2017Dismissed
Ram Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 3 SCT 240
Punjab Civil Services Rules - Rule 4.19, Rule 5.32A, Rule 6.16(2)