High Courts06 Mar 2017Allowed
Sukhdev Singh@ Pappu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 831
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 326
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2017
1,172 judgments · page 32 of 59
High Courts06 Mar 2017Dismissed
Jaswant Singh Vs Harpal Singh
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 880
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Section 151Constitution of India, 1950 - Article 227
High Courts06 Mar 2017Allowed
Ishar Kaur Vs UOI
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 588
High Courts06 Mar 2017Disposed Off
Om Parkash Vs Vinod Kumar
Punjab And Haryana At Chandigarh · (2017) 3 RCRCivil 161
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 3, Order 21 Rule 34, Order 7 Rule 3
High Courts03 Mar 2017
Om Parkash and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2017) 03 P&H CK 0154
High Courts03 Mar 2017
Nasib Singh and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2017) 03 P&H CK 0152
High Courts03 Mar 2017
NARINDER KUMAR Vs FOOD CORPORATION OF INDIA AND ORS
Punjab And Haryana At Chandigarh · (2017) 03 P&H CK 0150
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts03 Mar 2017
Harbhajan Singh Vs State of Punjab & Ors
Punjab And Haryana At Chandigarh · (2017) 03 P&H CK 0143
Indian Penal Code, 1860, Section 302, Section 376, Section 34, Section 109 -Punjab Civil Services Rules, 1970, - Rule 7.3, Rule 7.5, Rule 7.3(3
High Courts03 Mar 2017
Gurmej Singh Vs Parnam Singh
Punjab And Haryana At Chandigarh · (2017) 03 P&H CK 0142
Negotiable Instruments Act, 1881, Section 138 - Dishonour of cheque for insufficiency, etc., of funds in the account
High Courts03 Mar 2017Dismissed
Adish Suri Vs Richa Suri
Punjab And Haryana At Chandigarh · (2017) AIR(Punjab) 112
Hindu Adoptions and Maintenance Act, 1956 - Section 20(3), Section 3(b)(ii)
High Courts03 Mar 2017Disposed Off
Shankar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 03 P&H CK 0089
High Courts03 Mar 2017Disposed Off
Harpal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 862
Arms Act, 1959 - Section 25, Section 27Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 148, Section 149, Section 186, Section 323, Section 332, Section 341, Section 353, Section 506
High Courts03 Mar 2017Dismissed
Lalit Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 913
Constitution of India, 1950 - Article 226Haryana Canal and Drainage Act, 1974 - Section 2(15)
High Courts03 Mar 2017Dismissed
Satyawan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 898
Constitution of India, 1950 - Article 226
High Courts03 Mar 2017Dismissed
Rajiv Kataria @ Raju Vs Varunesh Sharma
Punjab And Haryana At Chandigarh · (2017) 1 LAR 319
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts03 Mar 2017Dismissed
Ashish Kumar Vs Diwan Chand
Punjab And Haryana At Chandigarh · (2017) 1 LAR 314
Criminal Procedure Code, 1973 (CrPC) - Section 378(4)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts03 Mar 2017Dismissed
Rajesh Kumar Vs Parveen Kumar
Punjab And Haryana At Chandigarh · (2017) 1 LAR 323
Criminal Procedure Code, 1973 (CrPC) - Section 378(4)Negotiable Instruments Act, 1881 (NI) - Section 138, Section 139
High Courts03 Mar 2017Allowed
Kanwaljit Singh Bajwa Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 SCT 346
High Courts02 Mar 2017Partly Allowed
Dhira Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 820
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15
High Courts02 Mar 2017Disposed Off
Ramkesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 817
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 306