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Punjab And Haryana At Chandigarh judgments, 2017

1,172 judgments · page 30 of 59

High Courts14 Mar 2017Allowed

Vikash @ Kasu Vs State of Haryana

Punjab And Haryana At Chandigarh · (2017) 3 RCRCriminal 306

Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 147, Section 148, Section 186, Section 188, Section 427, Section 450
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High Courts14 Mar 2017Disposed Off

Narender Singh Vs Krishan

Punjab And Haryana At Chandigarh · (2017) 173 AIC 596 : (2017) 3 RCRCivil 225

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 66, Order 21 Rule 92, Section 60(1)(ccc)
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High Courts14 Mar 2017Allowed

Mindro Vs Krishan Kumar

Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1072 : (2017) 3 RCRCivil 101

Motor Vehicles Act, 1988 - Section 166
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High Courts14 Mar 2017Dismissed

Paramjit Singh Vs Hardeep Singh

Punjab And Haryana At Chandigarh · (2017) 1 LAR 317

Criminal Procedure Code, 1973 (CrPC) - Section 378(4)Negotiable Instruments Act, 1881 (NI) - Section 138
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High Courts09 Mar 2017Allowed

Raj Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2017) 3 RCRCivil 357

Haryana Stamp (Prevention of Under Valuation of Instruments) Rules, 1978 - Rule 2Stamp Act, 1899 - Section 47-A, Section 47-A(2)
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High Courts09 Mar 2017Dismissed

Brijesh Vs Amit

Punjab And Haryana At Chandigarh · (2017) 3 RCRCivil 109

Motor Vehicles Act, 1988 - Section 166
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