High Courts17 Mar 2017Allowed
S.S. Guraya Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 3 SCT 244
Constitution of India, 1950 - Article 13, Article 226, Article 300ALimitation Act, 1963 - Article 112
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2017
1,172 judgments · page 29 of 59
High Courts17 Mar 2017Allowed
Asha Malhotra Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 3 SCT 242
Haryana Aided Schools (Special Pension and Contributory Provident Fund) Rules, 2001 - Rule 18(4)
High Courts17 Mar 2017Partly Allowed
Rana Verma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 RCRCriminal 653
Penal Code, 1860 (IPC) - Section 307
High Courts16 Mar 2017
Principal Commissioner of Income Tax, Bathinda Vs Sh. Daljit Singh Sra Prop M/s Sra Construction Co. Bathinda
Punjab And Haryana At Chandigarh · (2017) 03 P&H CK 0158
Income Tax Act, 1961, Section 144, Section 144, Section 144, Section 144, Section 250, Section 250,
High Courts16 Mar 2017Allowed
Pal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 03 P&H CK 0155
Code of Criminal Procedure, 1973, Section 438 - Direction for grant of bail to person apprehending arrestNarcotic Drugs and Psychotropic Substances Act, 1985, Section 15
High Courts16 Mar 2017Allowed
M. S. Walia Vs Central Bureau of Investigation, Sec-30, Chandigarh
Punjab And Haryana At Chandigarh · (2017) 03 P&H CK 0148
Evidence Act, 1872, Section 65 - Cases in which secondary evidence relating to documents may be given
High Courts16 Mar 2017Dismissed
Deep Kaur and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 03 P&H CK 0137
Code of Criminal Procedure, 1973, Section 438 - Direction for grant of bail to person apprehending arrestIndian Penal Code, 1860, Section 411, Sectio
High Courts16 Mar 2017Allowed
Gurpal Singh Vs Kamaljit Kaur
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1051
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Section 151
High Courts16 Mar 2017Dismissed
Krishan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1030 : (2017) 3 RCRCriminal 286
Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 - Section 3
High Courts16 Mar 2017Disposed Off
Rahul Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 895
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 302
High Courts15 Mar 2017Dismissed
Jagjit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 3 RCRCivil 409
Haryana Ceiling on Land Holdings Act, 1972 - Section 12(3), Section 8(1)Haryana Utilisation of Surplus and other Areas Scheme, 1976 - Section 12(3), Section 8(1)Punjab Security of Land Tenures Act, 1953 - Section 10-B
High Courts15 Mar 2017Disposed Off
Inderjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 962
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 306
High Courts15 Mar 2017Allowed
M/s. HRA Paper Mills Pvt. Ltd. Vs Authorised Officer, State Bank of India
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1080
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(4)
High Courts15 Mar 2017Disposed Off
Ishwar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1116 : (2017) 3 RCRCriminal 281
Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 - Section 5A
High Courts15 Mar 2017Allowed
Dr. Raj Bahadur Singh Vs Medical Council of India
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1085 : (2017) 3 SCT 296
Postgraduate Medical Education Regulations, 2000 - Regulation 14, Regulation 14(1)(b), Regulation 14(4)(b)(iii)
High Courts15 Mar 2017Dismissed
Gobind Gupta Vs Ritu Chopra
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1068
East Punjab Urban Rent Restriction Act, 1949 - Section 13
High Courts15 Mar 2017Dismissed
Mohinder Singh Vs Gurdev Singh
Punjab And Haryana At Chandigarh · (2017) 3 RCRCivil 222
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts15 Mar 2017Dismissed
Nardev Singh Vs Uggar Singh
Punjab And Haryana At Chandigarh · (2017) 3 RCRCivil 229
Motor Vehicles Act, 1988 - Section 166
High Courts15 Mar 2017Disposed Off
Sushila Vs Rinku
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 575
Civil Procedure Code, 1908 (CPC) - Section 24Hindu Marriage Act, 1955 - Section 13
High Courts15 Mar 2017Dismissed
Executive Engineer, Siwani Canal Development Division, Bhiwani Vs Dharmbir
Punjab And Haryana At Chandigarh · (2017) 2 SCT 600
Industrial Disputes Act, 1947 - Section 25-F