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Punjab And Haryana At Chandigarh judgments, 2017

1,172 judgments · page 27 of 59

High Courts23 Mar 2017Dismissed

Dhan Singh Vs Pushkar

Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1022

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10East Punjab Urban Rent Restriction Act, 1949 - Section 13
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High Courts23 Mar 2017Disposed Off

Gurmeet Singh Vs Satnam Singh

Punjab And Haryana At Chandigarh · (2017) 3 RCRCivil 391 : (2017) 3 RCRCriminal 119

Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Negotiable Instruments Act, 1881 (NI) - Section 138
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High Courts23 Mar 2017Dismissed

Ravi Shankar Vs Satpal

Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1043

East Punjab Urban Rent Restriction Act, 1949 - Section 13Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 15
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High Courts23 Mar 2017Dismissed

M/s. Ganga Colour Lab Vs Janak Rani

Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1063

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10East Punjab Urban Rent Restriction Act, 1949 - Section 13
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High Courts23 Mar 2017Dismissed

R.K. Anand Vs Subhash Chandra

Punjab And Haryana At Chandigarh · (2017) AIR(Punjab) 91 : (2017) 2 RCRCivil 754

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 16Conduct of Elections Rules, 1961 - Rule 94ARepresentation of the People Act, 1951 - Section 117, Section 123, Section 81, Section 82, Section 83(1)
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High Courts23 Mar 2017Disposed Off

Pankaj Kumar Vs Hem Raj

Punjab And Haryana At Chandigarh · (2017) 3 RCRCivil 231

Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 2 Rule 3Specific Relief Act, 1963 - Section 10
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