COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2017

1,172 judgments · page 25 of 59

High Courts05 Apr 2017Partly Allowed

Mandeep Singh Sidhu Vs Improvement Trust, Patiala

Punjab And Haryana At Chandigarh · (2017) 3 RCRCivil 313

Civil Procedure Code, 1908 (CPC) - Section 151, Section 151, Section 152, Section 153Land Acquisition Act, 1894 - Section 28

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High Courts05 Apr 2017Dismissed

Lifecare Innovations Pvt. Ltd. Vs Union of India

Punjab And Haryana At Chandigarh · (2017) AIR(Punjab) 109

Constitution of India, 1950 - Article 14, Article 226

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High Courts05 Apr 2017Partly Allowed

Karnail Kaur Vs Harbans Singh

Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1127

Motor Vehicles Act, 1988 - Section 166

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High Courts05 Apr 2017Disposed Off

Kuldeep Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1130

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High Courts05 Apr 2017Dismissed

Chaman Lal Vs Amarjit Kaur

Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1134

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17East Punjab Urban Rent Restriction Act, 1949 - Section 13-B

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High Courts05 Apr 2017Dismissed

Bhateri Vs Mahender

Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1126

Motor Vehicles Act, 1988 - Section 166

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High Courts05 Apr 2017Disposed Off

Birwati @ Birbeti Vs State of Haryana

Punjab And Haryana At Chandigarh · (2017) 3 RCRCriminal 207

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High Courts05 Apr 2017Dismissed

Bajrang Lal Vs Rambilas

Punjab And Haryana At Chandigarh · (2017) 3 RCRCivil 238

Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 10

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High Courts03 Apr 2017Disposed Off

Rajat Satija Vs Pt. B.D. Sharma

Punjab And Haryana At Chandigarh · (2017) 3 SCT 221

Constitution of India, 1950 - Article 14

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High Courts03 Apr 2017Disposed Off

Sunder Lal @ Balli Vs State of Haryana

Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1128

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 392

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High Courts03 Apr 2017Dismissed

Hawa Singh Vs Financial Commissioner (Revenue), Haryana

Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1133

Punjab Land Revenue Act, 1887 - Section 123

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High Courts03 Apr 2017Allowed

Parminder Kaur Vs State of Punjab

Punjab And Haryana At Chandigarh · (2017) 3 SCT 101

Punjab Civil Services (General and Common Conditions of Service) Rules, 1994 - Rule 9

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High Courts03 Apr 2017Dismissed

Ravneet Garg Vs Central Bureau of Investigation

Punjab And Haryana At Chandigarh · (2017) 2 RCRCriminal 524

Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 304B

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High Courts31 Mar 2017Allowed

Aman alias Kala Vs State of Haryana

Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1099 : (2017) 3 RCRCriminal 279

Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 - Section 3(1)(b)

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High Courts30 Mar 2017Allowed

Raman Bawa Vs The State of Punjab and others

Punjab And Haryana At Chandigarh · (2017) 03 P&H CK 0161

Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtIndian Penal Code, 1860, Section 34, Section 323,

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High Courts30 Mar 2017Disposed

MA.NU KUMAR GUPTA Vs UT OF CHANDIGARH AND ANR.

Punjab And Haryana At Chandigarh · (2017) 03 P&H CK 0149

Code of Criminal Procedure, 1973, Section 482 -Information Technology Act, 2008, Section 66(c), Sections 420

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High Courts29 Mar 2017Allowed

Sawan Land Developers Pvt. Vs Debt. Recovery Appellate Tribunal

Punjab And Haryana At Chandigarh · (2017) 03 P&H CK 0115

Security Interest (Enforcement) Rules, 2002 - Rule 8(6), Rule 9(1)

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High Courts29 Mar 2017Dismissed

Anil Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1103

Criminal Procedure Code, 1973 (CrPC) - Section 378Penal Code, 1860 (IPC) - Section 364

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High Courts29 Mar 2017Allowed

Rakesh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2017) 3 SCT 122

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High Courts29 Mar 2017Disposed Off

Balwant Singh Bhandair Vs High Court of Punjab and Haryana at Chandigarh

Punjab And Haryana At Chandigarh · (2017) 3 SCT 87

Constitution of India, 1950 - Article 14, Article 16, Article 226

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