High Courts21 Apr 2017Dismissed
Daljeet Singh Vs Municipal Committee, Amritsar
Punjab And Haryana At Chandigarh · (2017) 3 SCT 146
Constitution of India, 1950 - Article 311
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2017
1,172 judgments · page 23 of 59
High Courts20 Apr 2017Allowed
Murlidhar Singla Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 SCT 818
Constitution of India, 1950 - Article 14, Article 16
High Courts20 Apr 2017Disposed Off
Hisar City Shopkeeper Welfare Society Vs Haryana State
Punjab And Haryana At Chandigarh · (2017) 3 RCRCivil 284
Constitution of India, 1950 - Article 14, Article 21, Article 226
High Courts20 Apr 2017Dismissed
Manoj Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 04 P&H CK 0008
High Courts19 Apr 2017Dismissed
DIVYA JYOTI JAGRATI SANSTHAN Vs STATE OF PUNJAB AND OTHERS
Punjab And Haryana At Chandigarh · (2017) 04 P&H CK 0062
Punjab Agricultural Produce Markets Act, 1961, Section 7(1), Section 7, Section 7(2)
High Courts18 Apr 2017Dismissed
Shri Varun Gumber Vs Union Territory of Chandigarh and others
Punjab And Haryana At Chandigarh · (2017) 04 P&H CK 0077
Constitution of India, Article 19(1)(g), Article 19(g) -Madras Gaming Act, 1930, Section 11 -Public Gambling Act, 1867, Section 18 -
High Courts18 Apr 2017Disposed Off
Pooja Vs Deepak
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1290
Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 482
High Courts18 Apr 2017Dismissed
Sarup Singh Vs HVPN Limited
Punjab And Haryana At Chandigarh · (2017) 3 SCT 225
Constitution of India, 1950 - Article 226Punjab Civil Services Rules - Rule 6.19C
High Courts18 Apr 2017Disposed Off
Charanjit Vaid Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 SCT 817
Constitution of India, 1950 - Article 14, Article 16
High Courts18 Apr 2017Allowed
Rajinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 3 SCT 158
High Courts17 Apr 2017Disposed Off
Zachristo Nag Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1289
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 376
High Courts17 Apr 2017Dismissed
Pardeep Kumar Vs Bela Singh
Punjab And Haryana At Chandigarh · (2017) 1 RCRRent 526
East Punjab Urban Rent Restriction Act, 1949 - Section 13-B
High Courts07 Apr 2017Allowed
Surinderjit Saini Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2017) 04 P&H CK 0079
High Courts07 Apr 2017Disposed
SARABJIT SINGH @ SABI Vs STATE OF PUNJAB
Punjab And Haryana At Chandigarh · (2017) 04 P&H CK 0074
Code of Criminal Procedure, 1973, Section 82(1), Section 82(4), Section 105(b) - Proclamation for person absconding - Proclamation for person absconding - Reciprocal arrange
High Courts07 Apr 2017
Mohinder Singh Vs Satnam Singh
Punjab And Haryana At Chandigarh · (2017) 04 P&H CK 0068
Constitution of India, Article 227 - Power of superintendence over all courts by the High CourtCode of Civil Procedure, 1908, Order 6Rule 17,
High Courts07 Apr 2017
KAMLESH Vs RANJIT SINGH AND ORS.
Punjab And Haryana At Chandigarh · (2017) 04 P&H CK 0064
Indian Penal Code, 1860, Section 279, Section 279, Section 279, Section 304-A, Section 304-A, Section 304-
High Courts07 Apr 2017Dismissed
Balwinder Kaur Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2017) 04 P&H CK 0063
Constitution of India, Article 32 -Punjab Police Rules, 1934, Rule 13.8
High Courts07 Apr 2017Dismissed
Kishore Khatait Vs Guru Nanak Dev University, Amritsar
Punjab And Haryana At Chandigarh · (2017) 3 SCT 238
Constitution of India, 1950 - Article 14, Article 226
High Courts07 Apr 2017Disposed Off
Manoj Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1131
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 302, Section 364
High Courts07 Apr 2017Allowed
Namrata Pandit Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 2 SCT 798