High Courts03 May 2017
M/s Manchanda Glass House Vs Sudesh Kumar Kalra
Punjab And Haryana At Chandigarh · (2017) 05 P&H CK 0059
East Punjab Urban Rent Restriction Act, 1949, Section 2(c)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2017
1,172 judgments · page 21 of 59
High Courts02 May 2017Partly Allowed
Sanjay Kumar Vs Presiding Officer, Labour Court
Punjab And Haryana At Chandigarh · (2017) 3 SCT 156
Constitution of India, 1950 - Article 14, Article 226
High Courts02 May 2017Dismissed
Baldev Raj Sharma Vs Smt.Kanta Devi and others
Punjab And Haryana At Chandigarh · (2017) 05 P&H CK 0017
Code of Civil Procedure, 1908, Section 100 - Second appeal
High Courts01 May 2017
Nisha Vs Golu Kumar
Punjab And Haryana At Chandigarh · (2017) 05 P&H CK 0063
Code of Civil Procedure, 1908, Section 24 - General power of transfer and withdrawalHindu Marriage Act, 1955, Section 9 - Restitution of conjugal rights
High Courts01 May 2017Dismissed
Kesar Chand Vs Rajan Nanda and another
Punjab And Haryana At Chandigarh · (2017) 05 P&H CK 0057
Industrial Disputes Act, 1947, Section 33C(2), Section 33C(1), Section 17-B - Recovery of money due from an employer - Recovery of money due from an employer
High Courts01 May 2017Dismissed
Haryana Urban Development Authority, Hisar Vs Sher Singh and others
Punjab And Haryana At Chandigarh · (2017) 05 P&H CK 0053
Code of Civil Procedure, 1908, Section 39, Order 21Rule 37, Order 21Rule 3, Order 21Rule 48, Section
High Courts01 May 2017Dismissed
Harinder Singh @ Bhura Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 05 P&H CK 0051
Code of Criminal Procedure, 1973, Section 173, Section 313, Section 207, Section 421 - Report of police officer on completion of Investigation - Power
High Courts01 May 2017Dismissed
Er. Mohinder Pal Garg and Ors. Vs Punjab State Power Corporation Ltd and Ors.
Punjab And Haryana At Chandigarh · (2017) 05 P&H CK 0048
Constitution of India, Article 226, Article 227 - Power of High Courts to Issue certain writs - Power of superintendence over all courts by the High CourtPersons With Disa
High Courts01 May 2017Dismissed
Budho Devi Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 05 P&H CK 0035
Railways Act, 1989 - Section 123(C), Section 124(A)
High Courts01 May 2017Disposed Off
Sunita Vs Uttar Haryana Bijli Vitran Nigam Ltd.
Punjab And Haryana At Chandigarh · (2017) 3 RCRCivil 406
Electricity Act, 2003 - Section 135, Section 154
High Courts01 May 2017Dismissed
Aash Mohammad Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) AIR(Punjab) 106 : (2017) 2 LawHerald 1282 : (2017) 2 RCRCriminal 855
Constitution of India, 1950 - Article 19(1)(a), Article 25, Article 25, Article 26, Article 26
High Courts01 May 2017Dismissed
Ajit Singh Vs Presiding Officer
Punjab And Haryana At Chandigarh · (2017) 2 RSJ 348 : (2017) 2 SCT 815
Constitution of India, 1950 - Article 14, Article 20, Article 311
High Courts01 May 2017Allowed
Amar Singh Vs Dakshin Haryana Bijli Vitran Nigam
Punjab And Haryana At Chandigarh · (2017) 3 RCRCivil 287
Electricity Act, 2003 - Section 135, Section 154
High Courts01 May 2017Disposed Off
Harbhajan Singh Vs Financial Commissioner (Revenue), Punjab
Punjab And Haryana At Chandigarh · (2017) 3 RCRCivil 222
Punjab Land Revenue (Lambardari) Rules, 1908 - Rule 12, Rule 15, Rule 16
High Courts28 Apr 2017Disposed Off
Harpreet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 RCRCriminal 1028
Penal Code, 1860 (IPC) - Section 323, Section 498A
High Courts27 Apr 2017Allowed
Talwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1278
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 392, Section 402
High Courts27 Apr 2017Allowed
Sunita Rani Vs Megh Raj
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1219
East Punjab Urban Rent Restriction Act, 1949 - Section 13
High Courts27 Apr 2017Allowed
Parveen Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 3 SCT 252
Constitution of India, 1950 - Article 14, Article 311(2)(b)Punjab Police Rules, 1934 - Rule 12.21
High Courts26 Apr 2017Partly Allowed
Rekha Rani Vs Subhash
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1260
Motor Vehicles Act, 1988 - Section 166
High Courts26 Apr 2017Allowed
Dinesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1288
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 302, Section 365