High Courts11 May 2017
Mohd. Hussain Vs Mohd. Ashgar
Punjab And Haryana At Chandigarh · (2017) 05 P&H CK 0061
East Punjab Urban Rent Restriction Act, 1949, Section 15(3)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2017
1,172 judgments · page 20 of 59
High Courts11 May 2017Dismissed
Harjit Kaur Vs Jaspal Singh
Punjab And Haryana At Chandigarh · (2017) 05 P&H CK 0052
Indian Penal Code, 1860, Section 498A, Section 406, Section 13(1)(IA) - Husband or relative of husband of a woman subjecting her to cruelty - Punishment for Criminal breac
High Courts11 May 2017Dismissed
Financial Commissioner and Secretary to Government of Haryana Vs Jagdish Chand Garg
Punjab And Haryana At Chandigarh · (2017) 05 P&H CK 0038
Civil Procedure Code, 1908 (CPC) - Section 100, Section 35
High Courts11 May 2017Allowed
Reena Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 3 SCT 196
Haryana Affiliated Colleges (Security of Service) Rules, 2006 - Rule 6
High Courts10 May 2017Allowed
Jagat Ram Vs Central Bureau of Investigation
Punjab And Haryana At Chandigarh · (2017) 3 RCRCriminal 244
Prevention of Corruption Act, 1988 - Section 13(1)(d), Section 13(2), Section 19, Section 20, Section 7
High Courts10 May 2017Disposed Off
Ram Kishan Gujjar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 RCRCriminal 1042
Criminal Procedure Code, 1973 (CrPC) - Section 357, Section 389, Section 482
High Courts09 May 2017
High Court of Punjab and Haryana through its Registrar General and others Vs State Information Commission, Punjab and another
Punjab And Haryana At Chandigarh · (2017) 05 P&H CK 0054
Constitution of India, Article 19(1) - Protection of certain rights regarding freedom of speech, etcRight to Information Act, 2005, Section 8(1), Section 7
High Courts09 May 2017Disposed
Dr. Narender Soni Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2017) 05 P&H CK 0047
High Courts09 May 2017Dismissed
Sandhya Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 3 SCT 168
High Courts09 May 2017Dismissed
Chief Administrator, HUDA Vs Ranjeet Singh
Punjab And Haryana At Chandigarh · (2017) 3 SCT 210
Constitution of India, 1950 - Article 14, Article 16Limitation Act, 1963 - Section 5
High Courts09 May 2017Dismissed
ICOMM Tele Ltd. Vs Punjab State Water Supply and Sewerage Board
Punjab And Haryana At Chandigarh · (2017) 05 P&H CK 0005
High Courts08 May 2017
Tejpal Singh & Ors. Vs Kushal Pal Singh & Ors.
Punjab And Haryana At Chandigarh · (2017) 05 P&H CK 0070
Code of Civil Procedure, 1908, Order 41Rule 27
High Courts08 May 2017
M/s M.J Steel Sales Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2017) 05 P&H CK 0058
Constitution of India, Article 226, Article 227 - Power of High Courts to Issue certain writs - Power of superintendence over all courts by the High CourtRecovery of Debts
High Courts08 May 2017Allowed
Rajinder Singh @ Amni Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 05 P&H CK 0003
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 302
High Courts05 May 2017Dismissed
S. Ajit Singh (since deceased) through L.Rs. Vs Kawaljit Kaur @ Kawaldeep Kaur and another
Punjab And Haryana At Chandigarh · (2017) 05 P&H CK 0068
Code of Civil Procedure, 1908, Order 41Rule 27 -Evidence Act, 1872, Section 114, Section 112 - Court may presume existence of certai
High Courts05 May 2017
Deepak and another Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2017) 05 P&H CK 0046
Code of Criminal Procedure, 1973, Section 173, Section 401, Section 161, Section 193, Section 319 - Report of police officer on c
High Courts05 May 2017Disposed Off
Kapil Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 3 SCT 217
Constitution of India, 1950 - Article 14, Article 16
High Courts05 May 2017Dismissed
Arun Mahajan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 RCRCriminal 1024
Criminal Procedure Code, 1973 (CrPC) - Section 319, Section 438
High Courts05 May 2017Dismissed
Punjab State Vs Mohinder Partap Sharma
Punjab And Haryana At Chandigarh · (2017) 3 RCRCivil 303 : (2017) 3 SCT 145
High Courts04 May 2017Dismissed
Dr. Deepinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 3 SCT 227
Postgraduate Medical Education Regulations, 2000 - Regulation 9(IV)