High Courts26 Apr 2017Dismissed
Tikka Amar Singh Vs Mohan Singh
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1332
Hindu Succession Act, 1956 - Section 4, Section 5
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2017
1,172 judgments · page 22 of 59
High Courts26 Apr 2017Allowed
Managing Director, Pepsu Road Transport Corporation Vs Jagjit Singh
Punjab And Haryana At Chandigarh · (2017) 3 SCT 167
Constitution of India, 1950 - Article 226
High Courts26 Apr 2017Disposed Off
Anil Kumar Vs Dilbag Rai
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1229
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1Constitution of India, 1950 - Article 227
High Courts26 Apr 2017Allowed
Dharwant Singh Vs Narinder Kaur
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1214
Hindu Marriage Act, 1955 - Section 24
High Courts26 Apr 2017Disposed Off
Rajesh Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1263 : (2017) 2 SCT 802
High Courts26 Apr 2017Dismissed
Bhupinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 RCRCriminal 1028
Criminal Procedure Code, 1973 (CrPC) - Section 439
High Courts25 Apr 2017Partly Allowed
National Insurance Company Vs Tarsno
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1230
Motor Vehicles Act, 1988 - Section 166
High Courts25 Apr 2017Allowed
Pushpinder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 3 SCT 214
Constitution of India, 1950 - Article 14, Article 16
High Courts25 Apr 2017Dismissed
Shiv Dayal Vs Presiding Officer, Labour Court, Ambala
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1209
Industrial Disputes Act, 1947 - Section 25F
High Courts24 Apr 2017Dismissed
Rashmi Sagar Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2017) 04 P&H CK 0071
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts24 Apr 2017Dismissed
Paramjot Kaur Vs State Bank of Patiala, & Ors.
Punjab And Haryana At Chandigarh · (2017) 04 P&H CK 0069
Constitution of India, Article 227 - Power of superintendence over all courts by the High CourtCode of Civil Procedure, 1908, Order 7Rule 11
High Courts24 Apr 2017Allowed
Kusamjit Kaur Vs The State of Punjab and another
Punjab And Haryana At Chandigarh · (2017) 04 P&H CK 0065
High Courts24 Apr 2017Allowed
Daljit Singh son of Sh. Manphool Singh Vs The Deputy Registrar, Cooperative Societies, Rupnagar and others
Punjab And Haryana At Chandigarh · (2017) 04 P&H CK 0061
Punjab Co-operative Societies Act, 1961, Section 68, Section 68(1)(c)
High Courts24 Apr 2017Disposed Off
Nootan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1201
Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts24 Apr 2017Disposed Off
Harish Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 04 P&H CK 0003
High Courts21 Apr 2017Allowed
Tarsem Lal and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2017) 04 P&H CK 0080
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts21 Apr 2017Dismissed
Shashi Kulbhushan Sharma Vs Dr. A.K.Bhandari, Registrar, Panjab University, Chandigarh
Punjab And Haryana At Chandigarh · (2017) 04 P&H CK 0076
High Courts21 Apr 2017Partly Allowed
Swarna Singh Vs Pepsu Road Transport Corporation, Patiala
Punjab And Haryana At Chandigarh · (2017) 2 RSJ 265
Constitution of India, 1950 - Article 226Punjab Ad Hoc, Contractual, Daily Wage, Temporary, Work Charged and Outsourced Employees Welfare Act, 2016 - Section 4
High Courts21 Apr 2017Allowed
State Bank of India Vs Manju Agarwal
Punjab And Haryana At Chandigarh · (2017) 3 RCRCivil 407
Legal Services Authorities Act, 1987 - Section 22-C(4)
High Courts21 Apr 2017Disposed Off
Dr. Sahib Singh & Sons Vs Chandigarh Administration, UT, Chandigarh
Punjab And Haryana At Chandigarh · (2017) 2 SCT 824