High Courts02 Mar 2017Dismissed
Ashok Kumar Vs Union of India & others
Punjab And Haryana At Chandigarh · (2017) 03 P&H CK 0059
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2017
1,172 judgments · page 33 of 59
High Courts02 Mar 2017Dismissed
M/s Fashion Square Vs Kamal Rajpoot (Nikku)
Punjab And Haryana At Chandigarh · (2017) 1 LAR 333
Negotiable Instruments Act, 1881 (NI) - Section 138, Section 142
High Courts02 Mar 2017Dismissed
Som Nath Vs J.P. Singh
Punjab And Haryana At Chandigarh · (2017) 1 LAR 321
Criminal Procedure Code, 1973 (CrPC) - Section 378(4)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts02 Mar 2017Dismissed
Cantonment Board, Ferozepur Cantt Vs Ravi Kumar Soi
Punjab And Haryana At Chandigarh · (2017) 3 RCRCivil 99
Civil Procedure Code, 1908 (CPC) - Section 35B
High Courts02 Mar 2017Disposed Off
Gurcharan Singh Vs Joint Development Commissioner
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 822 : (2017) 2 RCRCivil 314 : (2017) 1 RCRRent 281
Civil Procedure Code, 1908 (CPC) - Section 144Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 - Section 4, Section 5, Section 7, Section 9Punjab Village Common Lands (Regulation) Act, 1961 - Section 7
High Courts02 Mar 2017Allowed
Vijay Rani Vs Department of Social Justice & Empowerment Haryana
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 388
High Courts02 Mar 2017Dismissed
Neelam Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 3 RCRCivil 5
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Haryana Panchayati Raj Act, 1994 - Section 175(v), Section 51(3)(c)
High Courts02 Mar 2017Dismissed
Haji Hassan Mohd. Vs Punjab Wakf Board
Punjab And Haryana At Chandigarh · (2017) 03 P&H CK 0005
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8Waqf Act, 1995 - Section 6, Section 7
High Courts01 Mar 2017Dismissed
VERMA ENGINEERING & SHIVALIK INC , AND ANOTHER Vs TULSI RAM
Punjab And Haryana At Chandigarh · (2017) 03 P&H CK 0172
High Courts01 Mar 2017Dismissed
Shri Sher Singh Malik Vs M/s New Shiv Ganga Timbers and another
Punjab And Haryana At Chandigarh · (2017) 03 P&H CK 0165
Negotiable Instrument Act, 1881, Section 138, Section 141
High Courts01 Mar 2017
Pritpal Mittal Vs Bakhshish Singh and others
Punjab And Haryana At Chandigarh · (2017) 03 P&H CK 0159
Motor Vehicles Act, 1939, Section 95(2) - Requirements of policies and limits of liabilityMotor Vehicles Act, 1988, Section 147(2), Section 147(2)
High Courts01 Mar 2017Dismissed
Ratti Ram Vs PRTC
Punjab And Haryana At Chandigarh · (2017) 2 SCT 589
Constitution of India, 1950 - Article 14, Article 16
High Courts01 Mar 2017Disposed Off
Avtar Singh alias Tari Vs Narcotics Control Bureau
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 811
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21
High Courts01 Mar 2017Disposed Off
Prem Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 SCT 519
Constitution of India, 1950 - Article 14, Article 16
High Courts01 Mar 2017Disposed Off
Ranga Oil Carrier Vs Union of India
Punjab And Haryana At Chandigarh · (2017) AIR(Punjab) 65
Constitution of India, 1950 - Article 14, Article 226
High Courts01 Mar 2017Dismissed
Manjit Kaur Vs Punjab State Power Corporation Limited
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 860
Electricity Act, 2003 - Section 135
High Courts01 Mar 2017Dismissed
Harwinder Singh Vs M/s. Balsu Packers
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 824
Motor Vehicles Act, 1988 - Section 166
High Courts01 Mar 2017Allowed
Jagroop Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 AICLR 428 : (2017) 1 LawHerald 826
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 307
High Courts01 Mar 2017Dismissed
M/s. Verma Engineering and Shivalik Inc. Vs Tulsi Ram
Punjab And Haryana At Chandigarh · (2017) 153 FLR 538 : (2017) 1 LawHerald 818
High Courts01 Mar 2017Dismissed
Ram Mehar Singh Chahal Vs Punjab National Bank
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 905
Constitution of India, 1950 - Article 226Punjab National Bank Officer Employees (Discipline and Appeal) Regulations, 1977 - Regular 4(h)