High Courts14 Feb 2017Disposed Off
Santosh Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 RCRCriminal 226
Constitution of India, 1950 - Article 226, Article 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2017
1,172 judgments · page 40 of 59
High Courts14 Feb 2017Dismissed
Nihala Vs Irshad
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 884
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17A
High Courts14 Feb 2017Dismissed
Radex Stationary India Pvt. Ltd. Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 379
Constitution of India, 1950 - Article 14, Article 19, Article 199, Article 226
High Courts13 Feb 2017Dismissed
Ramesh Kumar, & Anr. Vs M/s Dhuri Polymers, & Anr.
Punjab And Haryana At Chandigarh · (2017) 02 P&H CK 0266
Contract Act, 1872, Section 25, Section 25(1) - Agreement void, if made without consideration - Agreement void, if made without consideration
High Courts13 Feb 2017
Naresh Kumar Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2017) 02 P&H CK 0260
High Courts13 Feb 2017
M/s Malibu Estates Private Limited Vs Permanent Lok Adalat and another
Punjab And Haryana At Chandigarh · (2017) 02 P&H CK 0256
Legal Services Authorities Act, 1987, Section 22(c), Section 22-A - Powers of Lok Adalats
High Courts13 Feb 2017Disposed Off
Gajraj Vs Subey Singh
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1148
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 10
High Courts13 Feb 2017Dismissed
Dharampal Vs Satish Khatana
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1141
Specific Relief Act, 1963 - Section 37
High Courts13 Feb 2017Disposed Off
Smt. Bohti Vs Balley
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1146
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts13 Feb 2017Dismissed
Baljinder Vs Sharda Gupta
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1223
Limitation Act, 1963 - Section 5Specific Relief Act, 1963 - Section 63
High Courts13 Feb 2017Dismissed
Gurnam Singh Vs Joint Development Commissioner
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1111
Punjab Village Common Lands (Regulation) Act, 1961 - Section 11, Section 7
High Courts13 Feb 2017Dismissed
State of Haryana Vs Bhagwat Prasad Sharma
Punjab And Haryana At Chandigarh · (2017) 02 P&H CK 0186
High Courts13 Feb 2017Dismissed
Gurinder Singh @ Gurvinder Singh Vs Amarjit Singh
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 709
Motor Vehicles Act, 1988 - Section 166
High Courts13 Feb 2017Dismissed
Suresh Vs Kaushal Kumar
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 793
Motor Vehicles Act, 1988 - Section 166
High Courts13 Feb 2017Dismissed
Jagdish Rai Vs Gulbir Singh
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 677
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts13 Feb 2017Dismissed
Nisar Khan Vs Dr. Vijay Gupta
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 678
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27East Punjab Urban Rent Restriction Act, 1949 - Section 13
High Courts13 Feb 2017Disposed Off
Jasbir Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 RCRCriminal 187
Penal Code, 1860 (IPC) - Section 326, Section 452
High Courts13 Feb 2017Dismissed
Chairman-cum-Managing Director, Allahabad Bank Vs Appellate Authority under the Payment of Gratuity Act
Punjab And Haryana At Chandigarh · (2017) 153 FLR 199
Payment of Gratuity Act, 1972 - Section 3A, Section 7(3A)
High Courts13 Feb 2017Allowed
Rajinder Singh Vs Punjab and Haryana High Court
Punjab And Haryana At Chandigarh · (2017) 3 SCT 38
Haryana Subordinate Courts Establishment (Recruitment and General Conditions of Service) Rules, 1997 - Rule 14, Rule 8(2)
High Courts09 Feb 2017Allowed
SUBH RAM Vs KRISHAN KUMAR AND OTHERS
Punjab And Haryana At Chandigarh · (2017) 02 P&H CK 0270
Indian Penal Code, 1860, Section 279, Section 338, Section 337 - Rash driving or riding on a public way - Causing grievous hurt by act endangering life or personal safety