High Courts08 Feb 2017Disposed Off
Subhash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1003
Penal Code, 1860 (IPC) - Section 302, Section 304
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2017
1,172 judgments · page 42 of 59
High Courts08 Feb 2017Dismissed
Paramdeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1149
Penal Code, 1860 (IPC) - Section 307
High Courts08 Feb 2017Dismissed
Nand Lal Vohra Vs Sandeep Kumar Gupta
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 672
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts08 Feb 2017Allowed
Parminder Singh Vs Maman Chand
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 698
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts08 Feb 2017Disposed Off
Gurdev Singh Lambardar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 877 : (2017) 2 RCRCivil 804
Constitution of India, 1950 - Article 14, Article 226Punjab Village Common Lands (Regulation) Act, 1961 - Section 7Punjab Village Common Lands (Regulation) Rules, 1964 - Rule 16
High Courts08 Feb 2017Partly Allowed
Karan Singh Vs Suraj Bhan
Punjab And Haryana At Chandigarh · (2017) AAC 759
Motor Vehicles Act, 1988 - Section 149, Section 15, Section 168
High Courts08 Feb 2017Allowed
Sohan Lal Bagga Vs Mohd. Sayeed
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1244 : (2017) 1 LawHerald 716
East Punjab Urban Rent Restriction Act, 1949 - Section 13
High Courts08 Feb 2017Dismissed
Anil Kumar Vs Yoginder Singh @ Joginder Singh
Punjab And Haryana At Chandigarh · (2017) 02 P&H CK 0096
Code of Criminal Procedure, 1973, Section 378(4) - Appeal in case of acquittalNegotiable Instruments Act, 1881, Section 138 - Dishonour of cheque for insufficiency, et
High Courts08 Feb 2017Disposed off
M/s Nalanda Spinners Limited Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 153 FLR 196
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 14B
High Courts08 Feb 2017Allowed
Asha Rani Vs Commissioner, Jalandhar Division
Punjab And Haryana At Chandigarh · (2017) 1 LAR 131
Stamp Act, 1899 - Section 47A
High Courts08 Feb 2017Disposed Off
Sheelawanti Vs HVPNL
Punjab And Haryana At Chandigarh · (2017) 3 SCT 36
Constitution of India, 1950 - Article 14, Article 16, Article 226
High Courts08 Feb 2017Allowed
Sanjida Vs Sarfuddin
Punjab And Haryana At Chandigarh · (2017) 3 RCRCivil 163
Motor Vehicles Act, 1988 - Section 166
High Courts08 Feb 2017Dismissed
Haryana State Agricultural Marketing Board Vs O.P. Sapra
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 286
Limitation Act, 1963 - Section 5
High Courts08 Feb 2017Dismissed
Ajit Singh Vs Chhatter Singh
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 921
Punjab Village Common Lands (Regulation) Act, 1961 - Section 7Punjab Village Common Lands (Regulation) Rules, 1964 - Rule 12(4)
High Courts07 Feb 2017Dismissed
Pargat Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1157
Punjab Land Revenue (Lambardari) Rules, 1908 - Rule 15
High Courts07 Feb 2017Dismissed
M/s. Ganesh Trading Co. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1159
Constitution of India, 1950 - Article 226
High Courts07 Feb 2017Allowed
Chand Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1193
Constitution of India, 1950 - Article 226
High Courts07 Feb 2017Dismissed
Firdosh Vs M/s. Delhi Baroda Road Carriers Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1238
Motor Vehicles Act, 1988 - Section 166
High Courts07 Feb 2017Dismissed
Vijay Kumar Vs Hardam Singh
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 736
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13
High Courts07 Feb 2017Allowed
Jagdev Singh Vs Parveen Kumar
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 768
Motor Vehicles Act, 1988 - Section 166